Judgements

RAM KUMAR Vs THE STATE OF HARYANA

Case number: Crl.A. No.-000032-000032 / 1992
Diary number: 66838 / 1992
Advocates: PREM MALHOTRA Vs

S.C. LEGAL AID COMMITTEE REPRESENTRIAL UNDERTRIAL PRISONR Vs UNION OF INDIA

SHANTILAL PANNALAL KHIVSARA Vs SPECIAL LAND ACQUISITION

Bench: A. M. Ahmadii,R.M. Sahai,K. Jayachandra Reddy
Case number: C.A. No.-004726-004726 / 1991
Diary number: 75558 / 1991
Advocates: Vs A. S. BHASME

STATE OF BIHAR Vs BAGESHWARI PRASAD

Case number: C.A. No.-007478-007478 / 1994
Diary number: 75127 / 1994
Advocates: Vs K. N. RAI

SHANTILAL PANNALAL KHIVSARA Vs SPECIAL LAND ACQUISITION

Case number: C.A. No.-004726-004726 / 1991
Diary number: 75558 / 1991
Advocates: Vs A. S. BHASME

U.P.JAL NIGAM Vs NARASHWAR SAHAI MATHUR

Bench: RAMASWAMY,K.
Case number: C.A. No.-006867-006867 / 1994
Diary number: 74958 / 1994

NOORUDDIN Vs DR. K.L. ANAND

Bench: RAMASWAMY,K.
Case number: C.A. No.-007466-007466 / 1994
Diary number: 10860 / 1994
Advocates: B. D. SHARMA Vs R. P. WADHWANI

NEERAJA SARAPH Vs JAYANT V. SARAPH

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-006584-006585 / 1994
Diary number: 13000 / 1994
Advocates: C. K. SUCHARITA Vs BHARAT SANGAL

HEM CHAND Vs THE STATE OF HARYANA

Case number: Crl.A. No.-000690-000690 / 1994
Diary number: 77965 / 1991
Advocates: PREM MALHOTRA Vs

V. SREENIVASA REDDY Vs GOVT. OF A.P. .

Case number: C.A. No.-006575-006580 / 1994
Diary number: 74922 / 1994
Advocates: Vs RANI CHHABRA

STATE OF KARNATAKA Vs K. VASUDEVA MAYYA

Case number: C.A. No.-000849-000850 / 1992
Diary number: 86401 / 1992
Advocates: Vs KRISHNAMURTHI SWAMI

SELVARAJAN Vs MEENAKSHI AMMAL

Case number: Appeal (civil) 6143 of 1990

SITARAM Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: Appeal Civil 925 of 1990

SUKHPAL Vs STATE OF HARYANA

Bench: RAY,G.N. (J)
Case number: Appeal Criminal 732 of 1992

Babua Ram and Ors. Vs State of U.P. and Anr.

Bench: K. Ramaswamy,N. Venkatachala
Case number: Appeal (civil) 132 of 1992