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04 October 1994
Supreme Court 14 pages M/S. JAGATJIT SUGAR MILLS Vs STATE OF PUNJAB
Bench: JEEVAN REDDY,B.P. (J) |
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04 October 1994
Supreme Court 1 pages DMAI Vs
Case number: Crl.A. No.-000678-000678 / 1991 |
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04 October 1994
Supreme Court 2 pages ARVINDER SUBGH BAGGA Vs STATE OF U.P.
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04 October 1994
Supreme Court 5 pages BHANWARI LAL Vs SATYANARAIN AND ANOTHER
Bench: RAMASWAMY,K. |
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04 October 1994
Supreme Court 3 pages KONDIRAM BIKHU KIRDAT Vs KRISHNA BIKHU KIRDAT
Case number: Appeal (civil) 1388 of 1990 |
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04 October 1994
Supreme Court 2 pages RAINBOW INDUSTRIES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, VADODARA
Case number: Appeal (civil) 3148 of 1985 |
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04 October 1994
Supreme Court 2 pages KHUSHAL CHAND SWARUP CHAND ZABAK JAIN Vs SURESH CHANDRA KANHIYALAL KOCHAR AND ANR.
Case number: Appeal (civil) 5028 of 1990 |
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01 October 1994
Supreme Court 1 pages STATE OF ORISSA Vs BHAGABAN SARANGI .
Bench: K. JAGANNATHA SHEETTY,R.M. SAHAI AND YOGESHWAR DAYAL,JJ. |
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30 September 1994
Supreme Court 7 pages O. JANARDHAN REDDY Vs SPL. DY.COLLECTOR, ANDHRA PRADESH
Bench: VENKATACHALA N. (J) |
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30 September 1994
Supreme Court 2 pages DMAI Vs
Bench: RAMASWAMY,K. |
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30 September 1994
Supreme Court 8 pages LIFE INSURNCE CORPORATION OF INDIA Vs VISHWANATH VERMA .
Case number: C.A. No.-006493-006493 / 1994 |
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30 September 1994
Supreme Court 2 pages M.C.D Vs DY.COMMISSIONER OF POLICE
Case number: C.A. No.-006610-006611 / 1994 |
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29 September 1994
Supreme Court 0 pages UDAY PRATAP SINGH AND ORS. Vs STATE OF BIHAR AND ORS.
Case number: Appeal (civil) 3670 of 1988 |
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29 September 1994
Supreme Court 3 pages MOORCO (INDIA) LTD. MADRAS Vs COLLECTOR OF CUSTOMS, MADRAS
Case number: Appeal (civil) 4342 of 1986 |
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28 September 1994
Supreme Court 5 pages TAMIL NADU HOUSING BOARD Vs C.C.E.
Bench: SAHAI,R.M. (J) |