Showing 30211 - 30225 of 41947 judgements
09 November 1994
Supreme Court
3 pages
SUBA SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 424 of 1981

09 November 1994
Supreme Court
13 pages
SURAJ PAL Vs STATE OF HARYANA

Bench: FAIZAN UDDIN (J)
Case number: Appeal Criminal 396 of 1983

08 November 1994
Supreme Court
0 pages
STATE OF RAJASTHAN Vs SMT. ARUNA DEVI .

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000761-000761 / 1994
Diary number: 77968 / 1991
Advocates: Vs V. J. FRANCIS

08 November 1994
Supreme Court
0 pages
SUSHIL Vs THE STATE OF U.P.

Case number: Crl.A. No.-000571-000571 / 1983
Diary number: 64821 / 1983
Advocates: R. P. WADHWANI Vs SURESH SETHI

08 November 1994
Supreme Court
4 pages
DARSHAN OIL LTD. Vs UNION OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-007153-007153 / 1994
Diary number: 88660 / 1993
Advocates: VIVEK GAMBHIR Vs V. K. VERMA

08 November 1994
Supreme Court
7 pages
DARSHAN OIL LTD. Vs UNION OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-007153-007153 / 1994
Diary number: 88660 / 1993
Advocates: VIVEK GAMBHIR Vs V. K. VERMA

08 November 1994
Supreme Court
9 pages
TARUN BHARAT SANGH,ALWAR Vs THE UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000509-000509 / 1991
Diary number: 79147 / 1991
Advocates: Vs G. PRAKASH

08 November 1994
Supreme Court
5 pages
S.G. GLASS WORKS PVT. LTD Vs C.C.E.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 2859 of 1986

07 November 1994
Supreme Court
7 pages
SUDHEER M. PAI Vs COMNR. OF WEALTH TAX,BANGALORE

Bench: SEN,S.C. (J)
Case number: C.A. No.-000233-000233 / 1992
Diary number: 64818 / 1992
Advocates: Vs A. SUBHASHINI

28 October 1994
Supreme Court
20 pages
SMT. JUTHIKA MULLICK Vs DR. MAHENDRA YASHWANT BAL .

Bench: MOHAN,S. (J)
Case number: C.A. No.-008545-008545 / 1983
Diary number: 64848 / 1983
Advocates: 0 Vs RADHA RANGASWAMY

28 October 1994
Supreme Court
3 pages
COMMITTEE OF MANAGEMENT, K.D. COLLEGE Vs SHAMBHU SARAN PANDEY

28 October 1994
Supreme Court
8 pages
MAHABIR BISWAS AND ANOTHER Vs STATE OF W.B.

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 14 of 1991

27 October 1994
Supreme Court
0 pages
SPL. LAND ACQUISITION OFFICER Vs SIDDAPPA OMANNA TUMARI .

Case number: C.A. No.-002587-002588 / 1994
Diary number: 76566 / 1994

27 October 1994
Supreme Court
6 pages
LAND ACQUISITION OFFICER Vs JASTI ROHINI

Bench: RAMASWAMY,K.
Case number: C.A. No.-008743-008744 / 1994
Diary number: 75713 / 1994
Advocates: GUNTUR PRABHAKAR Vs B. KANTA RAO

27 October 1994
Supreme Court
5 pages
SARAT KUMAR DASH Vs BISWAJIT PATNAIK

Bench: RAMASWAMY,K.
Case number: C.A. No.-008768-008768 / 1994
Diary number: 88701 / 1993
Advocates: Vs RAJ KUMAR MEHTA