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24 October 1994
Supreme Court 21 pages HINDUSTAN LEVER EMPLOYEES' UNION Vs HINDUSTAN LEVER
Case number: SLP(C) No.-011006-011006 / 1994 |
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24 October 1994
Supreme Court 19 pages MOHD. ASLAM @ BHURE Vs STATE OF U.P.
Case number: CONMT.PET.(C) No.-000097-000097 / 1992 |
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20 October 1994
Supreme Court 0 pages UNION OF INDIA Vs PRINCE MUFFAKAM JAH AND ORS.
Case number: Writ Petition (civil) 1429 of 1979 |
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20 October 1994
Supreme Court 11 pages MUNICIPAL CORPN.OF DELHI Vs GANESH RAZAK
Bench: VERMA,JAGDISH SARAN (J) |
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20 October 1994
Supreme Court 6 pages K.S.PARIPOORNAN Vs STATE OF KERALA
Bench: RAMASWAMY,K. |
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20 October 1994
Supreme Court 5 pages COMMITTEE OF MNGMNT,KISAN DEGREE COLLEGE Vs SHAMBU SARAN PANDEY .
Bench: (K. RAMASWAMY,N. VENKATACHALA,JJ.) |
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20 October 1994
Supreme Court 3 pages RAMTI DEVI Vs UNION OF INDIA
Bench: RAMASWAMY,K. |
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20 October 1994
Supreme Court 2 pages SMT. RAMTI DEVI Vs UNION OF INDIA
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20 October 1994
Supreme Court 11 pages UNION OF INDIA Vs N.P. DHAMANIA
Bench: MOHAN,S. (J) |
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20 October 1994
Supreme Court 2 pages SUB-COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs JUSTICE V. RAMASWAMI
Bench: VENKATACHALLIAH,M.N.(CJ) |
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20 October 1994
Supreme Court 4 pages RAJIV K. GARG AND OTHERS Vs SHANTI BHUSHAN, SENIOR ADVOCATE AND OTHERS
Bench: VENKATACHALLIAH,M.N.(CJ) |
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20 October 1994
Supreme Court 26 pages U.P. AWAS EVAM VIKAS PARISHAD Vs GYAN DEVI (DEAD) BY L.RS. AND ORS.
Bench: M.N. VENKATACHALIAH CJ,P.B. SAWANT,S.C. AGRAWAL,R.M. SAHAI,S.P. BHARUCHA |
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19 October 1994
Supreme Court 0 pages U.P. State Industrial Development Corpn. Ltd. Vs State of U.P. and Ors.
Bench: K. Ramaswamy,M.K. Mukherjee,Suhas C. Sen |
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19 October 1994
Supreme Court 0 pages U.P. State Industrial Development Corpn. Ltd. Vs State of U.P. and Ors.
Case number: Appeal (civil) 8112-14 of 1994 |
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19 October 1994
Supreme Court 51 pages M/S. KHODAY DISTILLERIES LTD. Vs STATE OF KARNATAKA .
Bench: M.N.VENKATACHALLIAH CJI , JAGDISH SARAN VERMA , P.B.SAWANT , K.RAMASWAMY , B.P.JEEVAN REDDY |