Showing 30241 - 30255 of 41947 judgements
24 October 1994
Supreme Court
21 pages
HINDUSTAN LEVER EMPLOYEES' UNION Vs HINDUSTAN LEVER

Case number: SLP(C) No.-011006-011006 / 1994
Diary number: 10283 / 1994
Advocates: BRIJ BHUSHAN Vs J. S. WAD

24 October 1994
Supreme Court
19 pages
MOHD. ASLAM @ BHURE Vs STATE OF U.P.

Case number: CONMT.PET.(C) No.-000097-000097 / 1992
Diary number: 75575 / 1992
Advocates: M. M. KASHYAP Vs

20 October 1994
Supreme Court
0 pages
UNION OF INDIA Vs PRINCE MUFFAKAM JAH AND ORS.

Case number: Writ Petition (civil) 1429 of 1979

20 October 1994
Supreme Court
11 pages
MUNICIPAL CORPN.OF DELHI Vs GANESH RAZAK

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-007138-007138 / 1994
Diary number: 75122 / 1994

20 October 1994
Supreme Court
6 pages
K.S.PARIPOORNAN Vs STATE OF KERALA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007375-007375 / 1994
Diary number: 75101 / 1990
Advocates: SAHARYA & CO. Vs

20 October 1994
Supreme Court
5 pages
COMMITTEE OF MNGMNT,KISAN DEGREE COLLEGE Vs SHAMBU SARAN PANDEY .

Bench: (K. RAMASWAMY,N. VENKATACHALA,JJ.)
Case number: C.A. No.-007674-007674 / 1994
Diary number: 88764 / 1993
Advocates: PRADEEP MISRA Vs S. P. SHARMA

20 October 1994
Supreme Court
3 pages
RAMTI DEVI Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 522 of 1979

20 October 1994
Supreme Court
2 pages
SMT. RAMTI DEVI Vs UNION OF INDIA

20 October 1994
Supreme Court
11 pages
UNION OF INDIA Vs N.P. DHAMANIA

Bench: MOHAN,S. (J)
Case number: Appeal Civil 1794 of 1988

20 October 1994
Supreme Court
2 pages
SUB-COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs JUSTICE V. RAMASWAMI

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: Contempt Petition (crl.) 1 of 1997

20 October 1994
Supreme Court
4 pages
RAJIV K. GARG AND OTHERS Vs SHANTI BHUSHAN, SENIOR ADVOCATE AND OTHERS

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: Contempt Petition (Criminal) 4 of 1992

20 October 1994
Supreme Court
26 pages
U.P. AWAS EVAM VIKAS PARISHAD Vs GYAN DEVI (DEAD) BY L.RS. AND ORS.

Bench: M.N. VENKATACHALIAH CJ,P.B. SAWANT,S.C. AGRAWAL,R.M. SAHAI,S.P. BHARUCHA
Case number: Appeal (civil) 7067 of 1994

19 October 1994
Supreme Court
0 pages
U.P. State Industrial Development Corpn. Ltd. Vs State of U.P. and Ors.

Bench: K. Ramaswamy,M.K. Mukherjee,Suhas C. Sen
Case number: Appeal (civil) 8112-14 of 1994

19 October 1994
Supreme Court
0 pages
U.P. State Industrial Development Corpn. Ltd. Vs State of U.P. and Ors.

Case number: Appeal (civil) 8112-14 of 1994

19 October 1994
Supreme Court
51 pages
M/S. KHODAY DISTILLERIES LTD. Vs STATE OF KARNATAKA .

Bench: M.N.VENKATACHALLIAH CJI , JAGDISH SARAN VERMA , P.B.SAWANT , K.RAMASWAMY , B.P.JEEVAN REDDY
Case number: C.A. No.-004708-004712 / 1989
Diary number: 72178 / 1989
Advocates: Vs M. VEERAPPA