Judgements

LAND ACQUISITION & ANR. ETC. Vs SMT. JASTI ROHINI & ANR. ETC.

CALCUTTA MUNICIPAL CORPN. Vs ANIL RATAN BANERJEE

Case number: C.A. No.-007056-007056 / 1994
Diary number: 75568 / 1994
Advocates: Vs DEBA PRASAD MUKHERJEE

M/S. PUNJAB FOOTWEAR LIMITED, JALANDHAR Vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

Bench: SINGH N.P. (J)
Case number: C.A. No.-003723-003723 / 1986
Diary number: 67785 / 1986
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

M/S. GRAUER & WEIL (INDIA) LTD. ARD Vs THE COLLECTOR OF CENTRAL EXCISE

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-000785-000785 / 1986
Diary number: 67784 / 1986
Advocates: GAGRAT AND CO Vs

PT CHET RAM VASHIST (DEAD) BY LRS. Vs M.C.D.

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-000319-000319 / 1976
Diary number: 60438 / 1976
Advocates: S. S. JAUHAR Vs BINU TAMTA

M/S. PUNJAB FOOTWEAR LIMITED, JALANDHAR Vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

Bench: SINGH N.P. (J)
Case number: C.A. No.-003723-003723 / 1986
Diary number: 67785 / 1986
Advocates: V. BALACHANDRAN Vs P. PARMESWARAN

DMAI Vs

Case number: C.A. No.-003968-003968 / 1994
Diary number: 76580 / 1994
Advocates: B. S. BANTHIA Vs

GEORGE ZACHARIA @ RAJU Vs T.K. VARGHESE

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000456-000456 / 1989
Diary number: 69799 / 1989
Advocates: MALINI PODUVAL Vs

STATE OF ANDHRA PRADESH Vs S.B.P.V. CHALAPATHI RAO

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003353-003354 / 1981
Diary number: 63599 / 1981
Advocates: Vs SEITA VAIDYALINGAM

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: R.P.(C) No.-001372-001373 / 1993
Diary number: 200830 / 1993

GOVT. OF T.N. Vs A RAJAPANDIAN

Bench: KULDIP SINGH (J)
Case number: C.A. No.-006964-006964 / 1994
Diary number: 84263 / 1992
Advocates: Vs S. SRINIVASAN

BAHADUR SINGH Vs SHANGARA SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007567-007567 / 1994
Diary number: 68777 / 1986
Advocates: E. C. AGRAWALA Vs

ANIL KUMAR SINGH Vs SHIVNATH MISHRA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-017305-017305 / 1994
Diary number: 15110 / 1994
Advocates: T. N. SINGH Vs

STATE OF H.P. Vs MANGAT RAM

Bench: MOHAN,S. (J)
Case number: C.A. No.-007062-007062 / 1994
Diary number: 84264 / 1992
Advocates: NARESH K. SHARMA Vs EJAZ MAQBOOL

P.A.CHANDRAN Vs BOARD OF REVENUE (EXCISE) .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-006962-006962 / 1994
Diary number: 69616 / 1987
Advocates: G. PRAKASH Vs