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M/S. NEYVELY LIGNITE CORPN. LTD. Vs SPECIAL TAHSILDAR(LAND ACQUISITION) NEYVELY AND ORS.
19 October 1994
Supreme Court
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M/S. NEYVELY LIGNITE CORPN. LTD.
Vs
SPECIAL TAHSILDAR(LAND ACQUISITION) NEYVELY AND ORS.
Bench:
RAMASWAMY,K.
Case number:
Appeal Civil 246 of 1990
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