Showing 29716 - 29730 of 41947 judgements
19 April 1995
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-001953-001955 / 1989
Diary number: 72352 / 1989

19 April 1995
Supreme Court
0 pages
UNION OF INDIA AND ORS. Vs INDIAN ALUMINIUM CO. LTD. AND ANR.

Case number: Appeal (civil) 4676 of 1995

19 April 1995
Supreme Court
0 pages
SHABI CONSTRUCTION COMPANY Vs CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AND ANR.

Case number: Appeal (civil) 4487 of 1990

19 April 1995
Supreme Court
18 pages
A.K. KAUL Vs UNION OF INDIA

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-004495-004496 / 1995
Diary number: 88910 / 1993
Advocates: Vs A. SUBHASHINI

19 April 1995
Supreme Court
13 pages
IN RE: 1. SHRI SANJIV DATTA, DEPUTY SECRETARY,MINISTRY OF I Vs

19 April 1995
Supreme Court
6 pages
RAJANNA Vs UNION OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 4504 of 1995

18 April 1995
Supreme Court
0 pages
UNION OF INDIA Vs DEVENDRA VIR SAHI

Case number: C.A. No.-004470-004470 / 1995
Diary number: 88907 / 1993
Advocates: V. K. VERMA Vs

18 April 1995
Supreme Court
0 pages
M/S.ANGILE INSULATIONS, BIHAR Vs M/S. DAVY ASHMORE INDIA LTD.

Case number: C.A. No.-005185-005185 / 1995
Diary number: 69903 / 1987
Advocates: DEBA PRASAD MUKHERJEE Vs P. R. IYER SEETHARAMAN

18 April 1995
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-002134-002135 / 1979
Diary number: 62543 / 1979

18 April 1995
Supreme Court
30 pages
MAHARASHTRA RAJ.SAH. SAK. KAR.SANGH LTD. Vs STATE OF MAHARASHTRA .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-000522-000522 / 1989
Diary number: 60103 / 1989
Advocates: Vs A. S. BHASME

18 April 1995
Supreme Court
8 pages
DIRECTOR OF TRIBAL WELFARE,GOVT. OF A.P. Vs LAVETI GIRI

Bench: RAMASWAMY,K.
Case number: C.A. No.-004545-004545 / 1995
Diary number: 66052 / 1984
Advocates: GUNTUR PRABHAKAR Vs Y. PRABHAKARA RAO

18 April 1995
Supreme Court
4 pages
M\S. BOMBAY CHEMICAL PRIVATE LIMITED Vs THE COLLECTOR OF CENTRAL EXCISE, BOMBAY I, BOMBAY.

Bench: SAHAI,R.M. (J)
Case number: Appeal (civil) 2276 of 1986

17 April 1995
Supreme Court
0 pages
BUTA SINGH (DEAD) BY LRS Vs UNION OF INDIA

Bench: K. RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-005285-005285 / 1995
Diary number: 75875 / 1994
Advocates: P. N. PURI Vs ANIL KATIYAR

17 April 1995
Supreme Court
0 pages
M.J.SIVANI Vs STATE OF KARNATAKA

Bench: K. RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-004564-004564 / 1995
Diary number: 78137 / 1991
Advocates: Vs M. VEERAPPA

17 April 1995
Supreme Court
0 pages
STATE OF RAJASTHAN Vs NOOR BANO

Case number: C.A. No.-005167-005167 / 1995
Diary number: 76020 / 1994
Advocates: GP. CAPT. KARAN SINGH BHATI Vs B. D. SHARMA