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25 April 1995
Supreme Court 0 pages FAQIR (DEAD) THROUGH SHYAM DEO Vs KISHORI @ LALLOO AND ANR.
Case number: Appeal (civil) 1691 of 1987 |
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25 April 1995
Supreme Court 0 pages PREETI SINGH Vs SANDEEP SINGH AND ORS.
Case number: Transfer Petition (crl.) 43 of 1992 |
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24 April 1995
Supreme Court 0 pages BALRAM CHANDRA Vs STATE OF U.P.
Case number: SLP(C) No.-009056-009056 / 1995 |
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24 April 1995
Supreme Court 3 pages U.P. AVAS EVAM VIKAS PARISHAD Vs FRIENDS CO-OP. HOUSING SOCIETY
Bench: RAMASWAMY,K. |
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24 April 1995
Supreme Court 20 pages STATE OF ORISSA Vs MAHANADI COALFIELDS LTD. .
Bench: A.M. AHMADI,CJI..,S.P. BHARUCHA,K.S. PARIPOORNAN,JJ. |
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21 April 1995
Supreme Court 0 pages S.B. SHAHANE AND ORS. Vs STATE OF MAHARASHTRA AND ANR.
Case number: Appeal (civil) 676 of 1982 |
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21 April 1995
Supreme Court 0 pages TRUSTEES OF PORT OF MADRAS Vs NAGAVEDU LUNGI AND COMPANY AND ORS.
Case number: Appeal (civil) 1519 of 1982 |
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21 April 1995
Supreme Court 8 pages BURN STANDARD CO. Vs DINABANDHU MAJUMDAR
Bench: VENKATACHALA N. (J) |
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21 April 1995
Supreme Court 18 pages ORISSA STATE ELECTRICITY BOARD Vs M/S IPISTEEL LTD.
Bench: JEEVAN REDDY,B.P. (J) |
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20 April 1995
Supreme Court 0 pages CHIKKACHANNAIAH Vs STATE OF KARNATAKA
Case number: W.P.(C) No.-000390-000390 / 1995 |
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20 April 1995
Supreme Court 7 pages KANWAR LAL Vs IIND ADDITIONAL JUDGE .
Bench: SAWANT,P.B. |
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20 April 1995
Supreme Court 7 pages GANESH NARAYAN HEGADE Vs S.BANGARAPPA
Bench: JEEVAN REDDY,B.P. (J) |
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20 April 1995
Supreme Court 6 pages MISS RADHA BAI Vs UNION TERRITORY OF PONDICHERRY .
Bench: PARIPOORNAN,K.S.(J) |
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20 April 1995
Supreme Court 30 pages DR. RASHMI SRIVASTAVA Vs VIKRAM UNIVERSITY & ORS.
Bench: MAJMUDAR S.B. (J) |
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19 April 1995
Supreme Court 0 pages RADHAKISHAN RATHI ETC.ETC. Vs ADDITIONAL COLLECTOR DURG .
Case number: C.A. No.-000597-000597 / 1975 |