Judgements

ARJUNA & OTHERS Vs STATE OF MAHARASHTRA AND OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2446 of 1978

COMMISSIONER OF INCOME TAX,JULLUNDUR Vs AJANTA ELECTRICALS, PUNJAB

Bench: NANAVATI G.T. (J)
Case number: Appeal (civil) 2636 of 1977

DMAI Vs

Case number: C.A. No.-000718-000718 / 1993
Diary number: 200376 / 1993
Advocates: S. N. BHAT Vs

Vs

Case number: /
Diary number: 941 / 1995

CITIZENS FOR DEMOCRACY Vs STATE OF ASSAM

Case number: W.P.(C) No.-000022-000022 / 1995
Diary number: 651 / 1995
Advocates: BY POST Vs

MAHARASHTRA RAJYA MATHADI TRANSPORT AND CENTRAL KAMGAR UNION Vs STATE OF MAHARASHTRA AND ORS.

Case number: Appeal (civil) 7415 of 1994

VIDYAWATI Vs MAN MOHAN &ORS

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-009356-009356 / 1995
Diary number: 1879 / 1995
Advocates: B. D. SHARMA Vs

K. RAHEJA CONSTRN. Vs ALLIANCE MINISTRIES

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-009397-009397 / 1995
Diary number: 5082 / 1995
Advocates: Vs A. T. M. SAMPATH

HAL EMPLOYEES UNION Vs THE PRESIDING OFFICER AND ANR.

S.A. RASHEED Vs DIRECTOR OF MINES AND GEOLOGY

Case number: C.A. No.-005278-005278 / 1995
Diary number: 84358 / 1992
Advocates: M. M. KASHYAP Vs M. VEERAPPA

J. RANGASWAMY Vs STATE OF ANDHRA PRADESH AND ORS.

Case number: Contempt Petition (civil) 211 of 1994

AKHILESH HAJAM Vs STATE OF BIHAR

Case number: Appeal (crl.) 540 of 1987

GOSAR FAMILY TRUST, JAMNAGAR ETC. Vs COMMISSIONER OF INCOME TAX, RAJKOT ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1180 of 1991

G RAJ MALLAIAH Vs STATE OF A P

Bench: A.S. ANAND,S. RAJENDRA BABU.
Case number: Crl.A. No.-000521-000522 / 1998
Diary number: 18996 / 1997
Advocates: Vs GUNTUR PRABHAKAR

STATE OF BIHAR Vs SHRI DHIRENDRA KUMAR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005753-005753 / 1995
Diary number: 68994 / 1986
Advocates: Vs S.K. SINHA