Judgements

BUTA SINGH (DEAD) BY LRS Vs UNION OF INDIA

Case number: C.A. No.-005285-005285 / 1995
Diary number: 75875 / 1994
Advocates: P. N. PURI Vs ANIL KATIYAR

M.J.SIVANI Vs STATE OF KARNATAKA

Case number: C.A. No.-004564-004564 / 1995
Diary number: 78137 / 1991
Advocates: Vs M. VEERAPPA

WARDINGTON LYNGDOH Vs COLLECTOR, MAWKYRWAT

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-011083-011083 / 1995
Diary number: 4291 / 1995

STATE OF MANIPUR Vs SMT. A. ONGBI MEMCHA DEVI &ANR.

Bench: RAMASWAMY,K.
Case number: C.A. No.-005710-005710 / 1995
Diary number: 13314 / 1994
Advocates: S. JANANI Vs

S.V. R. MUDALIAR (DEAD) BY L.RS Vs MRS. RAJABU F. BUHARI (DEAD)BY LRS.

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-000224-000224 / 1974
Diary number: 60177 / 1974
Advocates: A. T. M. SAMPATH Vs S. R. SETIA

KAMLESHKUMAR ISHWARDAS PATEL Vs UNION OF INDIA

Bench: AHMADI A.M. (CJ),AGRAWAL, S.C. (J),BHARUCHA S.P. (J),PARIPOORNAN, K.S.(J),MANOHAR SUJATA V. (J)
Case number: Crl.A. No.-000764-000765 / 1994
Diary number: 15660 / 1994
Advocates: HEMANTIKA WAHI Vs

UNION OF INDIA Vs SHER SINGH .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-001639-001639 / 1990
Diary number: 72613 / 1990
Advocates: C. V. SUBBA RAO Vs MITTER & MITTER CO.

UNION OF INDIA Vs MEERA MOHIDEEN

Bench: A.M. AHMADI, CJI, S.C. AGRAWAL S.P. BHARUCHA, K.S. PARIPOORNAN ,MRS. SUJATA V. MANOHAR

MOHAN SINGH Vs STATE OF PUNJAB .

Case number: C.A. No.-005205-005205 / 1995
Diary number: 198 / 1995
Advocates: Vs P. N. PURI

JAI KISHAN Vs COMMISSIONER OF POLICE

Case number: C.A. No.-005210-005210 / 1995
Diary number: 75873 / 1994

RAMABHAI LAKHABAI BHAKT Vs STATE OF GUJARAT .

Case number: SLP(C) No.-000378-000378 / 1995
Diary number: 20349 / 1994
Advocates: INDU GOSWAMY Vs

ALL INDIA JUDGE'S ASSOCIATION & ORS. Vs UNION OF INDIA & ORS.

DMAI Vs

Bench: M.K. MUKHERJEE,G.B. PATTANAIK
Case number: Crl.A. No.-000117-000118 / 1986
Diary number: 69642 / 1986

GOVT. OF TAMIL NADU Vs VASANTHA BAI

Case number: C.A. No.-004608-004608 / 1995
Diary number: 75851 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs V. G. PRAGASAM

P.R. DESHPANDE Vs MARUTI BALARAM HAIBATTI

Case number: C.A. No.-004587-004587 / 1995
Diary number: 16122 / 1994
Advocates: HARESH RAICHURA Vs M. K. DUA