18 April 1995
Supreme Court
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M/S.ANGILE INSULATIONS, BIHAR Vs M/S. DAVY ASHMORE INDIA LTD.

Case number: C.A. No.-005185-005185 / 1995
Diary number: 69903 / 1987
Advocates: DEBA PRASAD MUKHERJEE Vs P. R. IYER SEETHARAMAN