Showing 29686 - 29700 of 41947 judgements
27 April 1995
Supreme Court
2 pages
LALITHA J. RAI Vs AITHAPPA RAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-005699-005699 / 1995
Diary number: 88931 / 1993
Advocates: SANGEETA KUMAR Vs

27 April 1995
Supreme Court
2 pages
SH. SUNIL KR. JAIN Vs SH. KISHAN .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-009886-009886 / 1987
Diary number: 65447 / 1987
Advocates: V. J. FRANCIS Vs

27 April 1995
Supreme Court
11 pages
DMAI Vs

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000971-000972 / 1986
Diary number: 69442 / 1986

26 April 1995
Supreme Court
0 pages
Vs

Case number: /
Diary number: 2 / 2348

26 April 1995
Supreme Court
0 pages
TRILOCHAN LENKA AND ORS. STATE OF ORISSA AND ANR. Vs MANDI MOHAN SETHI AND ANR. DR. BISWA KALYANA PATTNAIK AND

Case number: Appeal (civil) 1847-48 of 1989

26 April 1995
Supreme Court
0 pages
HINDUSTAN LEVER LTD. Vs THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS.

Case number: Appeal (civil) 2312 of 1979

26 April 1995
Supreme Court
3 pages
SHREEDHARAN KALLAT Vs THE UNION OF INDIA & ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal (civil) 3565 of 1989

26 April 1995
Supreme Court
2 pages
SHRI NARAYAN YESHWANT GORE Vs UNION OF INDIA & ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal (civil) 2896 of 1989

26 April 1995
Supreme Court
2 pages
RAM BHAJAN SINGH & ORS. Vs MADHESHWAR SINGH (DEAD) BY LRS&ORS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2480 of 1979

26 April 1995
Supreme Court
2 pages
SHYAM LAL (DEAD) BY LRS. & ORS. Vs KESHO LAL (DEAD) ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1190 of 1977

25 April 1995
Supreme Court
0 pages
VINOD KUMAR SANGAL Vs UNION OF INDIA .

Case number: C.A. No.-004721-004721 / 1995
Diary number: 75855 / 1994
Advocates: PETITIONER-IN-PERSON Vs ARVIND KUMAR SHARMA

25 April 1995
Supreme Court
0 pages
STATE OF BIHAR Vs MOHD. IDRIS ANSARI

Case number: C.A. No.-004970-004970 / 1995
Diary number: 10234 / 1994
Advocates: ANIL KUMAR JHA Vs E. C. VIDYA SAGAR

25 April 1995
Supreme Court
0 pages
UNION OF INDIA Vs S.S. RANADE

Case number: C.A. No.-005110-005110 / 1995
Diary number: 15589 / 1994
Advocates: P. PARMESWARAN Vs

25 April 1995
Supreme Court
0 pages
MATHUNNI MATHAI Vs HINDUSTAN ORGANIC CHEMICALS

Case number: C.A. No.-005117-005117 / 1995
Diary number: 79557 / 1992
Advocates: C. N. SREE KUMAR Vs M. M. KASHYAP

25 April 1995
Supreme Court
0 pages
REGIONAL EXECUTIVE, KERALA F.W.F.BOARD Vs FANCY FOOD .

Case number: C.A. No.-003058-003058 / 1995
Diary number: 18270 / 1994
Advocates: P. K. MANOHAR Vs