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07 April 1995
Supreme Court 0 pages M/S. KAJARIA EXPORTS LTD. Vs UNION OF INDIA .
Case number: C.A. No.-004922-004923 / 1994 |
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07 April 1995
Supreme Court 0 pages DMAI Vs
Case number: C.A. No.-000111-000112 / 1984 |
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07 April 1995
Supreme Court 0 pages DAHIBEN W/O RANCHHODJI JIVANJI AND ORS. ETC. Vs VASANJI KEVALBHAI (DEAD) AND ORS. ETC.
Case number: Appeal (civil) 1578 of 1974 |
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07 April 1995
Supreme Court 5 pages I.O.C. Vs MUN. CORPN.
Bench: J.S. VERMA,MRS. SUJATA V. MANOHAR,JJ. |
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06 April 1995
Supreme Court 0 pages STATE OF U.P. Vs COMTT.OF MNGT.OF S.K.M.INTER COLLEGE&ANR
Case number: C.A. No.-004851-004851 / 1995 |
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06 April 1995
Supreme Court 0 pages SMT. KEWAL PATI Vs STATE OF U.P AND ORS.
Bench: R.M. SAHAI,S.B. MAJMUDAR |
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06 April 1995
Supreme Court 0 pages SMT. KEWAL PATI Vs STATE OF U.P AND ORS.
Case number: Writ Petition (crl.) 1119 of 1991 |
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05 April 1995
Supreme Court 0 pages DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs NIYAMAVEDI REPRESENTED BY ITS MEMBER K. NANDINI, ADVOCATE
Case number: Special Leave Petition (crl.) 942 of 1995 |
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05 April 1995
Supreme Court 4 pages SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs STATE OF GUJARAT
Bench: MUKHERJEE M.K. (J) |
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04 April 1995
Supreme Court 0 pages DMAI Vs
Case number: C.A. No.-000103-000104 / 1988 |
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04 April 1995
Supreme Court 0 pages SAHNEY PARIS RHONE LTD. Vs COLLECTOR OF CENTRAL EXCISE HYDERABAD
Case number: Appeal (civil) 3939 of 1987 |
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04 April 1995
Supreme Court 0 pages LAL MANDI Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 745 of 1991 |
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04 April 1995
Supreme Court 14 pages LAXMI ENGG.WORKS Vs PSG INDUSTRIAL INSTITUTE
Bench: JEEVAN REDDY,B.P. (J) |
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04 April 1995
Supreme Court 6 pages V. CHARULATHA & ORS. Vs S. GUNALAN, CHAIRMAN, RAILWAY RECRUITMENT BOARD, MADRAS,
Bench: SAHAI,R.M. (J) |
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04 April 1995
Supreme Court 2 pages COMMISSIONER OF Income Tax, Calcutta Vs BIJOY KUMAR ALMAL
Bench: JEEVAN REDDY,B.P. (J) |