Showing 29746 - 29760 of 41947 judgements
07 April 1995
Supreme Court
0 pages
M/S. KAJARIA EXPORTS LTD. Vs UNION OF INDIA .

Case number: C.A. No.-004922-004923 / 1994
Diary number: 72270 / 1994
Advocates: RAKESH K. SHARMA Vs V. K. VERMA

07 April 1995
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-000111-000112 / 1984
Diary number: 68179 / 1984

07 April 1995
Supreme Court
0 pages
DAHIBEN W/O RANCHHODJI JIVANJI AND ORS. ETC. Vs VASANJI KEVALBHAI (DEAD) AND ORS. ETC.

Case number: Appeal (civil) 1578 of 1974

07 April 1995
Supreme Court
5 pages
I.O.C. Vs MUN. CORPN.

Bench: J.S. VERMA,MRS. SUJATA V. MANOHAR,JJ.
Case number: SLP(C) No.-007504-007504 / 1995
Diary number: 4712 / 1995

06 April 1995
Supreme Court
0 pages
STATE OF U.P. Vs COMTT.OF MNGT.OF S.K.M.INTER COLLEGE&ANR

Case number: C.A. No.-004851-004851 / 1995
Diary number: 75864 / 1994
Advocates: Vs ABHIJAT P. MEDH

06 April 1995
Supreme Court
0 pages
SMT. KEWAL PATI Vs STATE OF U.P AND ORS.

Bench: R.M. SAHAI,S.B. MAJMUDAR
Case number: Writ Petition (crl.) 1119 of 1991

06 April 1995
Supreme Court
0 pages
SMT. KEWAL PATI Vs STATE OF U.P AND ORS.

Case number: Writ Petition (crl.) 1119 of 1991

05 April 1995
Supreme Court
0 pages
DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. Vs NIYAMAVEDI REPRESENTED BY ITS MEMBER K. NANDINI, ADVOCATE

Case number: Special Leave Petition (crl.) 942 of 1995

05 April 1995
Supreme Court
4 pages
SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs STATE OF GUJARAT

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000242-000242 / 1994
Diary number: 75425 / 1994
Advocates: S. C. PATEL Vs ANIP SACHTHEY

04 April 1995
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-000103-000104 / 1988
Diary number: 70211 / 1988

04 April 1995
Supreme Court
0 pages
SAHNEY PARIS RHONE LTD. Vs COLLECTOR OF CENTRAL EXCISE HYDERABAD

Case number: Appeal (civil) 3939 of 1987

04 April 1995
Supreme Court
0 pages
LAL MANDI Vs STATE OF WEST BENGAL

Case number: Appeal (crl.) 745 of 1991

04 April 1995
Supreme Court
14 pages
LAXMI ENGG.WORKS Vs PSG INDUSTRIAL INSTITUTE

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004193-004193 / 1995
Diary number: 75842 / 1994
Advocates: D. M. NARGOLKAR Vs V. BALACHANDRAN

04 April 1995
Supreme Court
6 pages
V. CHARULATHA & ORS. Vs S. GUNALAN, CHAIRMAN, RAILWAY RECRUITMENT BOARD, MADRAS,

Bench: SAHAI,R.M. (J)
Case number: Special Leave Petition (Civil) 160 of 1993

04 April 1995
Supreme Court
2 pages
COMMISSIONER OF Income Tax, Calcutta Vs BIJOY KUMAR ALMAL

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 2298 of 1977