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04 May 1995
Supreme Court 0 pages BPL PHARMACEUTICALS Vs COLLECTOR OF CENTRAL EXCISE, VANDODARA
Case number: C.A. No.-002516-002517 / 1994 |
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04 May 1995
Supreme Court 0 pages SHAMSHUL KANWAR Vs STATE OF U.P.
Case number: Appeal (crl.) 887 of 1994 |
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03 May 1995
Supreme Court 0 pages GOVT. OF INDIA AND ORS. ETC. Vs MADRAS RUBBER FACTORY LTD. ETC.
Case number: Appeal (civil) 3195 of 1979 |
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03 May 1995
Supreme Court 15 pages THE RAJASTHAN STATE ROAD TRANSPORTCORPORATION & ANR. ETC.ET Vs KRISHNA KANT ETC.ETC.
Bench: JEEVAN REDDY,B.P. (J) |
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02 May 1995
Supreme Court 0 pages LORD LINGARAJ BIJE BHUBANESWAR Vs NITYANANDA MISHRA .
Case number: C.A. No.-005256-005256 / 1995 |
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02 May 1995
Supreme Court 0 pages PADMAVATHY AMMA Vs AMMUNNI PANICKER
Case number: C.A. No.-005259-005259 / 1995 |
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02 May 1995
Supreme Court 0 pages U.P. STATE SUGAR CORPN. Vs U.P. STATE SUGAR COPN. KAR. ASSN.
Case number: C.A. No.-000817-000817 / 1995 |
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02 May 1995
Supreme Court 0 pages PT. RISHIKESH AND ANR. ETC. Vs SMT. SALMA BEGUM ETC. ETC.
Case number: Appeal (civil) 1266 of 1979 |
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02 May 1995
Supreme Court 0 pages RAJA RADIO CO. BOMBAY Vs COLLECTOR OF CUSTOMS BOMBAY
Case number: Appeal (civil) 32-39 of 1986 |
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02 May 1995
Supreme Court 0 pages COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs STEEL STRIPS LTD. SANGRUR
Case number: Appeal (civil) 438 of 1989 |
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02 May 1995
Supreme Court 0 pages DHANANJAY SHARMA Vs STATE OF HARYANA AND ORS.
Case number: Writ Petition (crl.) 15 of 1994 |
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02 May 1995
Supreme Court 3 pages INDORE DEVELOPMENT AUTHORITY Vs TARAK SINGH .
Bench: RAMASWAMY,K. |
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02 May 1995
Supreme Court 4 pages DMAI Vs
Bench: RAMASWAMY,K. |
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02 May 1995
Supreme Court 4 pages U.P.AVAS EVAM VIKAS PARISHAD & ANR. Vs RAVI KUMAR ANAND & ORS.WITHCIVIL APPEAL NOS.5714-26/95
Bench: SAHAI,R.M. (J) |
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02 May 1995
Supreme Court 3 pages VIJAY PAL SINGH AND ANOTHER Vs DY. DIRECTOR OF CONSOLIDATION & ORS.WITHCIVIL APPEAL NO. 25
Bench: RAMASWAMY,K. |