Showing 29656 - 29670 of 41947 judgements
04 May 1995
Supreme Court
0 pages
BPL PHARMACEUTICALS Vs COLLECTOR OF CENTRAL EXCISE, VANDODARA

Case number: C.A. No.-002516-002517 / 1994
Diary number: 77314 / 1994
Advocates: Vs V. K. VERMA

04 May 1995
Supreme Court
0 pages
SHAMSHUL KANWAR Vs STATE OF U.P.

Case number: Appeal (crl.) 887 of 1994

03 May 1995
Supreme Court
0 pages
GOVT. OF INDIA AND ORS. ETC. Vs MADRAS RUBBER FACTORY LTD. ETC.

Case number: Appeal (civil) 3195 of 1979

03 May 1995
Supreme Court
15 pages
THE RAJASTHAN STATE ROAD TRANSPORTCORPORATION & ANR. ETC.ET Vs KRISHNA KANT ETC.ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 3100 of 1991

02 May 1995
Supreme Court
0 pages
LORD LINGARAJ BIJE BHUBANESWAR Vs NITYANANDA MISHRA .

Case number: C.A. No.-005256-005256 / 1995
Diary number: 84357 / 1992

02 May 1995
Supreme Court
0 pages
PADMAVATHY AMMA Vs AMMUNNI PANICKER

Case number: C.A. No.-005259-005259 / 1995
Diary number: 71058 / 1989
Advocates: Vs MALINI PODUVAL

02 May 1995
Supreme Court
0 pages
U.P. STATE SUGAR CORPN. Vs U.P. STATE SUGAR COPN. KAR. ASSN.

Case number: C.A. No.-000817-000817 / 1995
Diary number: 474 / 1995
Advocates: PRADEEP MISRA Vs S. K. VERMA

02 May 1995
Supreme Court
0 pages
PT. RISHIKESH AND ANR. ETC. Vs SMT. SALMA BEGUM ETC. ETC.

Case number: Appeal (civil) 1266 of 1979

02 May 1995
Supreme Court
0 pages
RAJA RADIO CO. BOMBAY Vs COLLECTOR OF CUSTOMS BOMBAY

Case number: Appeal (civil) 32-39 of 1986

02 May 1995
Supreme Court
0 pages
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs STEEL STRIPS LTD. SANGRUR

Case number: Appeal (civil) 438 of 1989

02 May 1995
Supreme Court
0 pages
DHANANJAY SHARMA Vs STATE OF HARYANA AND ORS.

Case number: Writ Petition (crl.) 15 of 1994

02 May 1995
Supreme Court
3 pages
INDORE DEVELOPMENT AUTHORITY Vs TARAK SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005645-005645 / 1995
Diary number: 88928 / 1993
Advocates: VIVEK GAMBHIR Vs NIRAJ SHARMA

02 May 1995
Supreme Court
4 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-003012-003014 / 1979
Diary number: 62477 / 1979

02 May 1995
Supreme Court
4 pages
U.P.AVAS EVAM VIKAS PARISHAD & ANR. Vs RAVI KUMAR ANAND & ORS.WITHCIVIL APPEAL NOS.5714-26/95

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 5713 of 1995

02 May 1995
Supreme Court
3 pages
VIJAY PAL SINGH AND ANOTHER Vs DY. DIRECTOR OF CONSOLIDATION & ORS.WITHCIVIL APPEAL NO. 25

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 991 of 1979