Showing 29386 - 29400 of 41947 judgements
12 September 1995
Supreme Court
1 pages
KONDOPANT Vs ARJUNA

Bench: RAMASWAMY,K.
Case number: R.P.(C) No.-001347-001347 / 1995
Diary number: 9859 / 1995

12 September 1995
Supreme Court
3 pages
MUNICIPAL COMMR.P.C.M.CORPN,PUNE Vs M/S.CENTURY ENKA LTD.,PUNE

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-008257-008257 / 1995
Diary number: 78190 / 1991

12 September 1995
Supreme Court
7 pages
STATE OF U.P. Vs ROOP SINGH .

Bench: AHMADI A.M. (CJ)
Case number: Crl.A. No.-000013-000013 / 1995
Diary number: 260 / 1994
Advocates: AJIT SINGH PUNDIR Vs

12 September 1995
Supreme Court
4 pages
DAYA NAND Vs UNION OF INDIA

Bench: B.P. JEEVAN REDDY,M.K. MUKHERJEE
Case number: C.A. No.-008218-008218 / 1995
Diary number: 84519 / 1992
Advocates: M. K. DUA Vs KUSUM CHAUDHARY

12 September 1995
Supreme Court
2 pages
SHRI KISHAN DAS & ORS. Vs THE STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 733 of 1981

12 September 1995
Supreme Court
3 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs STATE OF M.P. AND OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal (crl.) 385 of 1980

12 September 1995
Supreme Court
2 pages
SARDAR DILSHAR SINGH Vs THE LABOUR COMMISSIONER & ANR.

Bench: K. RAMASWAMY,B.P. JEEVAN REDDY,B.L. HANSARIA
Case number: Appeal (civil) 2690 of 1980

12 September 1995
Supreme Court
2 pages
SHRI JANGLI & ORS. Vs SMT. BHAGWATI & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2110 of 1979

12 September 1995
Supreme Court
14 pages
S.R. BHAGWAT & ORS. Vs THE STATE OF MYSORE

Bench: MAJMUDAR S.B. (J)
Case number: Writ Petition (Civil) 1501 of 1973

11 September 1995
Supreme Court
3 pages
S. JAYASWAL Vs STATE OF M.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-008429-008430 / 1995
Diary number: 18829 / 1994

11 September 1995
Supreme Court
2 pages
K. ADIVI NAIDU Vs E. DURUVASULU NAIDU

Bench: RAMASWAMY,K.
Case number: C.A. No.-008416-008416 / 1995
Diary number: 16218 / 1994
Advocates: GUNTUR PRABHAKAR Vs VRINDA DHAR

11 September 1995
Supreme Court
1 pages
KARNATAKA STATE GOVT.IST GD.COLLEGES&ANR Vs STATE OF KARNATAKA

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000021-000021 / 1994
Diary number: 76833 / 1994
Advocates: DINESH KUMAR GARG Vs M. VEERAPPA

11 September 1995
Supreme Court
25 pages
THE STATE OF H.P. Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-008184-008188 / 1995
Diary number: 5736 / 1995
Advocates: NARESH K. SHARMA Vs MALINI PODUVAL

11 September 1995
Supreme Court
6 pages
BHOOP SINGH Vs RAM SINGH MAJOR

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-017474-017474 / 1995
Diary number: 11264 / 1995
Advocates: M. K. DUA Vs

11 September 1995
Supreme Court
2 pages
KAMESHWAR PRASAD Vs STATE OF BIHAR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 413 of 1959