Judgements

STATE OF ANDHRA PRADESH Vs KORUKONDA SURYANARAYANA CHOWDARY

Bench: RAMASWAMY,K.
Case number: C.A. No.-008425-008425 / 1995
Diary number: 66343 / 1985
Advocates: Vs CHITRA MARKANDAYA

HINDUSTAN LEVER LTD. Vs ASHOK VISHNU KATE .

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-008338-008338 / 1995
Diary number: 84396 / 1992
Advocates: Vs BHARAT SANGAL

MODI INDUSTRIES LIMITED, MODINAGAR Vs COMMISSIONER OF INCOME-TAX, DELHI

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000928-000928 / 1980
Diary number: 62851 / 1980
Advocates: SANTOSH K. AGARWAL Vs A. SUBHASHINI

DEEPTI Vs AKHIL RAI

Bench: NANAVATI G.T. (J)
Case number: Crl.A. No.-001043-001043 / 1995
Diary number: 16561 / 1994

STATE OF KARNATAKA REPRESENTED THROUGHCHIEF SECRETARY TO GO Vs SHRI T.R. DHANANJAYA & ANR

Bench: RAMASWAMY,K.

DEBARAJ PADHI & OTHERS Vs STEEL AUTHORITY OF INDIA LIMITED & OTHERS

PLEASANT STAY HOTEL Vs PALNI HILLS CONSERVATION COUNCIL

Bench: B.P. JEEVAN REDDY,M.K. MUKHERJEE
Case number: C.A. No.-008223-008223 / 1995
Diary number: 7461 / 1995
Advocates: Vs GOPAL SINGH

PLEASANT STAY HOTEL Vs PALNI HILLS CONSERVATION COUNCIL

Case number: C.A. No.-008223-008223 / 1995
Diary number: 7461 / 1995
Advocates: Vs GOPAL SINGH

LARNSEN & TOUBRO LTD. Vs M.S.E.B.

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-008254-008254 / 1995
Diary number: 16714 / 1994
Advocates: BHARAT SANGAL Vs A. S. BHASME

SAWAN RAM MALRA Vs UNION OF INDIA .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-008235-008235 / 1995
Diary number: 6188 / 1994
Advocates: P. D. SHARMA Vs ANIL KATIYAR

G SRIDHARAMURTHI Vs HINDUSTAN PETROLEUM CORPORATION LTD.&ANR

Bench: RAMASWAMY,K.
Case number: C.A. No.-008780-008780 / 1995
Diary number: 78210 / 1991
Advocates: SURYA KANT Vs

HINDUSTAN STEELWORKS CONSTRUCTION LTD. Vs G.S.ATWAL & CO.(ENGINEERS) PVT.LTD.

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-008246-008246 / 1995
Diary number: 71192 / 1989
Advocates: LAWYERS ASSOCIATED Vs

MADHUKAR BAKRU PINGAL Vs SHRI RAJENDRA D. GAIKWAD & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 7081 of 1984

DILAWAR SINGH (DEAD) THR. LRS. Vs ADDL. DISTRICT JUDGE, GHAZIABAD

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2234 of 1979

STATE OF KERALA Vs MALAYALAM PLANTATION LTD.

Case number: Appeal (civil) 210 of 1982