Judgements

A P SRIVASTAVA Vs U.O.I. .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-008409-008409 / 1995
Diary number: 84400 / 1992
Advocates: RAJESH Vs A. SUBHASHINI

UNION OF INDIA Vs AJAIB SINGH .

Bench: SUHAS C. SEN
Case number: C.A. No.-008435-008436 / 1995
Diary number: 75482 / 1990
Advocates: C. V. SUBBA RAO Vs

STATE OF MADHYA PRADESH Vs MOHAN SINGH

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 2289 of 1986

SHRI NARENDERA KUMAR AGRAWAL Vs SMT. SAROJ MALOO AND ORS.

ASHOK KUMAR Vs STATE (DELHI ADMN.)

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-001094-001094 / 1995
Diary number: 3108 / 1995

WARIYAM SINGH Vs STATE OF U.P.

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000524-000524 / 1994
Diary number: 3163 / 1994
Advocates: NAFIS A. SIDDIQUI Vs ANUVRAT SHARMA

STATE BANK OF BIKANER & JAIPUR Vs SHRI PRABHU DAYAL GROVER

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-008738-008738 / 1995
Diary number: 78206 / 1991
Advocates: Vs UMA DATTA

CONTROLLER OF EXAMINATIONS Vs PAURNAMASI DAS

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-008398-008398 / 1995
Diary number: 75948 / 1994
Advocates: VINOO BHAGAT Vs K. SARADA DEVI

Vs

Bench: ANAND,A.S. (J)
Case number: /
Diary number: 1 / 0528

M/S. GANGESHWAR LIMITED Vs STATE OF U.P. AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 820 of 1979

LAXMIKANT REVCHAND BHOJWANI Vs PRATAPSING MOHANSINGH (DEAD ) BY LRS

Bench: KULDIP SINGH (J)
Case number: C.A. No.-008379-008379 / 1995
Diary number: 75945 / 1994
Advocates: Vs J. S. WAD

V.KRISHNA MUDALIAR Vs LAKSHMI AMMAL

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000771-000771 / 1995
Diary number: 323 / 1995
Advocates: K. K. MANI Vs A. T. M. SAMPATH

LAXMI ALIAS ANANDI Vs C. SETHARAMA NAGARKAR

Bench: KULDIP SINGH (J)
Case number: C.A. No.-008470-008470 / 1995
Diary number: 4350 / 1995
Advocates: SANGEETA KUMAR Vs

THE DY. COLLECTOR & ANR. Vs S. VENKATA RAMANAIAH & ANR.

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 2909 of 1977

STATE OF MAHARASHTRA Vs POOJA BREW-CHEM INDS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-008439-008439 / 1995
Diary number: 2619 / 1995
Advocates: A. S. BHASME Vs BHARAT SANGAL