Judgements

C. RAVICHANDRAN IYER Vs JUSTICE A.M. BHATTACHARJEE

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000162-000162 / 1995
Diary number: 4082 / 1995
Advocates: PETITIONER-IN-PERSON Vs

SHEELA BARSE Vs UNION BANK OF INDIA AND ORS.

Bench: JEEVAN REDDY,B.P. (J)

P.M. HARI KUMAR Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (crl.) 149 of 1995

DHARMVIR Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008305-008306 / 1995
Diary number: 71200 / 1989
Advocates: JITENDRA MOHAN SHARMA Vs

BHRIGU NATH SAHAY SINH Vs MD. KHALILUR RAHMAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003689-003689 / 1984
Diary number: 65620 / 1984
Advocates: DEBA PRASAD MUKHERJEE Vs M. QAMARUDDIN

ASHOKA KAUMAR THAKUR Vs STATE OF BIHAR

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000631-000631 / 1994
Diary number: 15548 / 1994
Advocates: BINA GUPTA Vs

BOARD OF REVENUE. U.P. Vs M/S. ELECTRONIC INDUSTRIES OF INDIA

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1474 of 1980

GIANI PRATAP SINGH Vs STATE OF RAJASTHAN & ANR.

B.D. JADHAVAR Vs K.D. BHAGWAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008380-008380 / 1995
Diary number: 75946 / 1994
Advocates: MANIK KARANJAWALA Vs

K.KANDASWAMY Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-008336-008336 / 1995
Diary number: 78198 / 1991
Advocates: R. AYYAM PERUMAL Vs SUSHMA SURI

HIMACHAL PRADESH STATE ELEC.BOARDD Vs TIRATH RAJ .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008086-008086 / 1995
Diary number: 71154 / 1989
Advocates: NARESH K. SHARMA Vs BALBIR SINGH GUPTA

MEHNGA SINGH, EX-SUB INSPECTOR Vs INSPECTOR GENERAL OF POLICE .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008082-008082 / 1995
Diary number: 78181 / 1991
Advocates: Vs G. K. BANSAL

U.P. SALES TAX SERVICE ASSOCIATION Vs TAXATION BAR ASSOCIATION .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007872-007872 / 1995
Diary number: 75936 / 1994

H.P.S.E.B. Vs MOHAN SINGH VERMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-008085-008085 / 1995
Diary number: 16717 / 1994
Advocates: RAVINDRA KUMAR Vs

MANGAT MAL(DEAD) THROUGH LRS. Vs SMT. PUNNI DEVI (DEAD) THR. LRS.

Bench: M.K. MUKHERJEE,G.T.NANAVATI
Case number: C.A. No.-001304-001304 / 1972
Diary number: 60164 / 1972
Advocates: Vs P. K. MUKHERJEE