Showing 29431 - 29445 of 41947 judgements
01 September 1995
Supreme Court
5 pages
HOUSING BOARD, HARYANA Vs HOUSING BD. COLONY WELFARE ASSON.

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-007849-007851 / 1995
Diary number: 8665 / 1994
Advocates: Vs CHANDER SHEKHAR ASHRI

01 September 1995
Supreme Court
1 pages
COMMR., R & C ENDOWMENTS Vs KASHIYAPPA GURUKULA, SRI VIDYA SHALA

Bench: RAMASWAMY,K.
Case number: C.A. No.-008077-008077 / 1995
Diary number: 71152 / 1989
Advocates: M. VEERAPPA Vs

01 September 1995
Supreme Court
4 pages
RAM KISHAN Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000853-000853 / 1990
Diary number: 76367 / 1990
Advocates: Vs RAVINDRA BANA

01 September 1995
Supreme Court
4 pages
KABUL SINGH & ORS. Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 255 of 1985

31 August 1995
Supreme Court
0 pages
SANJAY KUMAR AND ANR. Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 112 of 1995

31 August 1995
Supreme Court
10 pages
AWADH BIHARI YADAVA Vs STATE OF BIHAR .

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-007803-007803 / 1995
Diary number: 89173 / 1993
Advocates: IRSHAD AHMAD Vs M. K. GARG

31 August 1995
Supreme Court
4 pages
G.N. KHAJURIA Vs D.D.A.

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-007933-007933 / 1995
Diary number: 11251 / 1994
Advocates: G. K. BANSAL Vs

30 August 1995
Supreme Court
0 pages
UNION OF INDIA Vs BHAGWAN SINGH

Case number: C.A. No.-007813-007813 / 1995
Diary number: 75935 / 1994
Advocates: C. V. SUBBA RAO Vs SUSHIL KUMAR JAIN

30 August 1995
Supreme Court
0 pages
STATE OF H.P. Vs NIKKU RAM .

Case number: Crl.A. No.-000984-000984 / 1995
Diary number: 84388 / 1992
Advocates: NARESH K. SHARMA Vs

30 August 1995
Supreme Court
3 pages
ABUBAKAR ABDUL INAMDAR (DEAD)BY LRS. AND OTHERS. Vs HARUN ABDUL INAMDAR AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 2750 of 1977

30 August 1995
Supreme Court
7 pages
KRISHNA VEER SINGH BACHANSINGH CHAUHAN Vs WASUDEO MOTIRAM KALMEGH AND ANR.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Contempt Petition (Civil) 295 of 1991

30 August 1995
Supreme Court
1 pages
STATE OF PUNJAB Vs PRITAM SINGH ETC. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 227 of 1976

29 August 1995
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-002573-002574 / 1980
Diary number: 63172 / 1980

29 August 1995
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-003077-003078 / 1980
Diary number: 63084 / 1980

29 August 1995
Supreme Court
4 pages
V.M. MATHEW Vs V.S. SHARMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007835-007835 / 1995
Diary number: 2178 / 1995
Advocates: Vs M. T. GEORGE