Judgements

DR.KRUSHNA CH.SAHU Vs STATE OF ORISSA

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-008164-008164 / 1995
Diary number: 75472 / 1990

DR.KRUSHNA CH.SAHU Vs STATE OF ORISSA

Case number: C.A. No.-008164-008164 / 1995
Diary number: 75472 / 1990

R. CHANDEVARAPPA Vs STATE OF KARNATAKA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008509-008509 / 1995
Diary number: 71164 / 1989
Advocates: R. P. WADHWANI Vs M. VEERAPPA

RAIMATI SAHUANI Vs PANKAJA SAHU(DEAD) BY LRS. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008377-008377 / 1995
Diary number: 89012 / 1993
Advocates: VINOO BHAGAT Vs R. D. UPADHYAY

STATE OF M.P. Vs SURESH GUPTA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001085-001086 / 1995
Diary number: 7928 / 1995
Advocates: Vs B. K. SATIJA

UNION OF INDIA Vs AJOY KUMAR PATNAIK

Bench: RAMASWAMY,K.
Case number: C.A. No.-008371-008371 / 1995
Diary number: 78201 / 1991
Advocates: C. V. SUBBA RAO Vs DEVENDRA SINGH

STATE OF BIHAR AND ORS. Vs TATA ENGINEERING & LOCO. CO. LTD. & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2402 of 1966

SHRI SAT PAL Vs THE STATE OF PUNJAB

J. VASUDEVAN Vs T.R. DHANANJAYA

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 234 of 1994

PALGHAT BPL & PSP THOZHILALI UNION Vs BPL INDIA LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-008384-008384 / 1995
Diary number: 78202 / 1991
Advocates: LUKOSE JOSEPH VADAKARA Vs

J.G.PRASADA RAO Vs SECRETARY TO GOVT.A.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-004172-004172 / 1995
Diary number: 3504 / 1995
Advocates: PETITIONER-IN-PERSON Vs D. BHARATHI REDDY

HINDUSTAN VEGETABLE OILS CORPN. LTD. Vs PROGRESSIVE INDUSTRIES .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-008198-008203 / 1995
Diary number: 78186 / 1991
Advocates: Vs M. C. DHINGRA

MAJOR ASHOK KUMAR SINGH Vs VITH ADDL. SESSIONS JUDGE, VARANASI &ORS

Bench: RAMASWAMY,K.
Case number: C.A. No.-008310-008310 / 1995
Diary number: 78196 / 1991
Advocates: S. C. BIRLA Vs RACHNA GUPTA

S.K.KAMDAR AND ANR. Vs STATE OF MAHARASHTRA

Bench: RAY,G.N. (J)
Case number: Appeal (crl.) 522 of 1980

SURJIT SINGH & ORS. ETC. ETC. Vs HARBANS SINGH & ORS. ETC. ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 3413 of 1990