Showing 29341 - 29355 of 41947 judgements
26 September 1995
Supreme Court
5 pages
Vs

Bench: PUNCHHI,M.M.
Case number: /
Diary number: 1 / 9208

26 September 1995
Supreme Court
5 pages
SHRI J.K. JAIN Vs DELHI DEVELOPMENT AUTHORITY .

Bench: SINGH N.P. (J)
Case number: C.A. No.-009107-009107 / 1995
Diary number: 84410 / 1992
Advocates: E. C. AGRAWALA Vs SAHARYA & CO.

26 September 1995
Supreme Court
4 pages
BHARAT PRASAD GUPTA Vs STATE OF WEST BENGAL

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-001139-001139 / 1995
Diary number: 75487 / 1990
Advocates: MALINI PODUVAL Vs SINHA & DAS

26 September 1995
Supreme Court
7 pages
LABHU RAM AND ORS. Vs THE STATE OF PUNJAB

Bench: RAY,G.N. (J)
Case number: Appeal Criminal 585 of 1979

25 September 1995
Supreme Court
0 pages
INDERJEET SINGH SIAL AND ANR. Vs M/S. KARAM CHAND THAPAR AND ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 778 of 1978

25 September 1995
Supreme Court
5 pages
KASHIBAI Vs PARWATIBAI

Bench: SINGH N.P. (J)
Case number: C.A. No.-009100-009100 / 1995
Diary number: 84409 / 1992

25 September 1995
Supreme Court
2 pages
STATE OF U.P. Vs BUDH SINGH & ORS.

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 5816 of 1983

22 September 1995
Supreme Court
7 pages
DMAI Vs

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-002476-002478 / 1978
Diary number: 61184 / 1978

22 September 1995
Supreme Court
5 pages
DMAI Vs

Bench: SEN,S.C. (J)
Case number: C.A. No.-004895-004896 / 1984
Diary number: 68114 / 1984

22 September 1995
Supreme Court
3 pages
STATE OF ANDHRA PRADESH Vs BODEM SUNDARA RAO

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-001143-001143 / 1995
Diary number: 69818 / 1988
Advocates: GUNTUR PRABHAKAR Vs

21 September 1995
Supreme Court
9 pages
J.N. BANEVALIKAR Vs MUN. CORPN. OF DELHI

Bench: RAY,G.N. (J)
Case number: C.A. No.-008434-008434 / 1995
Diary number: 5139 / 1995
Advocates: Vs RANBIR SINGH YADAV

21 September 1995
Supreme Court
7 pages
Vs

Bench: FAIZAN UDDIN (J)
Case number: /
Diary number: 2 / 3218

21 September 1995
Supreme Court
8 pages
NAND KISHORE Vs STATE OF PUNJAB

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 632 of 1975

20 September 1995
Supreme Court
0 pages
STATE OF ORISSA Vs GOPAL CHANDRA RATH .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-001306-001306 / 1995
Diary number: 81149 / 1993
Advocates: Vs KIRTI RENU MISHRA

20 September 1995
Supreme Court
4 pages
STATE OF ORISSA Vs KALICHAARAN MOHAPATRA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-008400-008400 / 1995
Diary number: 16414 / 1994
Advocates: RAJ KUMAR MEHTA Vs VINOO BHAGAT