Showing 29311 - 29325 of 41947 judgements
16 October 1995
Supreme Court
4 pages
SHER SINGH & ORS. Vs UNION OF INDIA & ORS.

Bench: FAIZAN UDDIN (J)
Case number: Appeal Civil 6150 of 1983

13 October 1995
Supreme Court
3 pages
A. WATI AO Vs THE STATE OF MANIPUR

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000698-000698 / 1995
Diary number: 9080 / 1995
Advocates: NAVIN PRAKASH Vs S. JANANI

13 October 1995
Supreme Court
9 pages
CHINNAMMA Vs GOPALAN

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-006227-006227 / 1995
Diary number: 2433 / 1995
Advocates: T. G. NARAYANAN NAIR Vs REVATHY RAGHAVAN

13 October 1995
Supreme Court
10 pages
ABANI KANTA RAY Vs STATE OF ORISSA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009383-009383 / 1995
Diary number: 75957 / 1994
Advocates: RAJ KUMAR MEHTA Vs

13 October 1995
Supreme Court
5 pages
NARAYAN VISHNU HENDRE AND ORS. Vs BABURAO SAVALARAM KOTHAWALESINCE DECEASED BY HIS HEIRANANT

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 4234 of 1988

13 October 1995
Supreme Court
8 pages
THE ADDL. COMMISSIONER OFINCOME TAX & ANR. Vs THE A.L.N. RAO CHARITABLE TRUST

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 958 of 1977

13 October 1995
Supreme Court
11 pages
BALDEV SINGH & ANR. Vs STATE OF PUNJAB

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Criminal 75 of 1972

13 October 1995
Supreme Court
8 pages
TEJ PARKASH Vs THE STATE OF HARYANA

Bench: KIRPAL B.N. (J)
Case number: Appeal Criminal 277 of 1985

12 October 1995
Supreme Court
0 pages
O.S. SINGH Vs UNION OF INDIA .

Case number: C.A. No.-009337-009337 / 1995
Diary number: 75956 / 1994
Advocates: Vs MANJULA GUPTA

12 October 1995
Supreme Court
3 pages
DAKAYA Vs ANJANI

Bench: RAY,G.N. (J)
Case number: C.A. No.-009461-009461 / 1995
Diary number: 6678 / 1995
Advocates: Vs S.. UDAYA KUMAR SAGAR

12 October 1995
Supreme Court
10 pages
COMMISSIONER OF INCOME TAX,MEERUT, ETC. ETC. Vs M/S VIRMANI INDUSTRIES PRIVATE LIMITED, ETC. ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 1052 of 1976

12 October 1995
Supreme Court
14 pages
MRS. RUPAN DEOL BAJAJ & ANR. Vs KANWAR PAL SINGH GILL & ANR.

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 1183 of 1995

11 October 1995
Supreme Court
4 pages
DMAI Vs

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001965-001966 / 1980
Diary number: 63184 / 1980

11 October 1995
Supreme Court
8 pages
PRINCIPAL APPRAISER(EXPORTS) Vs EASAJEE TAYABALLY KAPASI

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-001482-001482 / 1976
Diary number: 60445 / 1976
Advocates: C. V. SUBBA RAO Vs

11 October 1995
Supreme Court
6 pages
DARSHANA DEVI Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 681 of 1985