Showing 29326 - 29340 of 41947 judgements
11 October 1995
Supreme Court
2 pages
SRI VARADARAJA PERUMAL TEMPLE Vs K. RAMACHANDRA (DEAD) BY LRS. & ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 968 of 1980

11 October 1995
Supreme Court
5 pages
COMMISSIONER OF INCOME TAX Vs SMT. PELLETI SRIDERAMMA, NELLORE

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1053 of 1977

10 October 1995
Supreme Court
0 pages
UNION OF INDIA AND ANR. Vs M.C. DESAI AND ORS.

Case number: Appeal (civil) 3715 of 1990

10 October 1995
Supreme Court
6 pages
BIHAR STATE BOARD OF HOMEOPATHIC Vs STATE OF BIHAR .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-009278-009278 / 1995
Diary number: 78983 / 1992
Advocates: Vs ABHA R. SHARMA

10 October 1995
Supreme Court
3 pages
AIR INDIA AND ORS.ETC. Vs B.R.AGE AND ORS.ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 325 of 1981

10 October 1995
Supreme Court
24 pages
UNION OF INDIA AND ORS. ETC. Vs VIRPAL SINGH CHAUHAN ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 9272 of 1995

09 October 1995
Supreme Court
2 pages
HUKAM CHAND KUNDIA Vs CHANDIGARH ADMINISTRATION

Bench: RAY,G.N. (J)
Case number: SLP(C) No.-006503-006503 / 1986
Diary number: 65133 / 1986
Advocates: RAJESH Vs RESPONDENT-IN-PERSON

29 September 1995
Supreme Court
6 pages
WAZIR SINGH Vs STATE OF HARYANA .

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009219-009219 / 1995
Diary number: 10416 / 1994
Advocates: K. K. MOHAN Vs

29 September 1995
Supreme Court
4 pages
GURMIT SINGH & ORS. Vs STATE OF PUNJAB

Bench: NANAVATI G.T. (J)
Case number: Appeal Criminal 602 of 1985

27 September 1995
Supreme Court
2 pages
SANJAY GUPTA Vs STATE OF U.P.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009136-009136 / 1995
Diary number: 4716 / 1995
Advocates: SHAKIL AHMED SYED Vs

27 September 1995
Supreme Court
2 pages
R.S.PANDEY Vs STATE OF U.P. .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009134-009134 / 1995
Diary number: 4673 / 1995
Advocates: V. D. KHANNA Vs

27 September 1995
Supreme Court
13 pages
KHAGESH KUMAR Vs INSPECTOR GENL. OF REGISTRATION

Bench: AGRAWAL,S.C. (J)
Case number: SLP(C) No.-005624-005625 / 1995
Diary number: 3301 / 1995

27 September 1995
Supreme Court
2 pages
ATUL KUMAR NIGAM Vs STATE OF U.P.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009135-009135 / 1995
Diary number: 4880 / 1995

27 September 1995
Supreme Court
2 pages
SATYENDRA NATH BAJPAI Vs INSPECTOR GENL. OF REGISTRATION, U.P.&AN

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009133-009133 / 1995
Diary number: 4891 / 1995
Advocates: HARINDER MOHAN SINGH Vs

27 September 1995
Supreme Court
10 pages
BONKYA ALIAS BHARATSHIVAJI MANE AND ORS. Vs STATE OF MAHARASHTRA

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 749 of 1993