Judgements

STATE OF ASSAM Vs C.K. DAS, I.A.S. & OTHERS

WEST BENGAL STATE COOP BANK Vs PARITOSH BAGCHI .

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009491-009491 / 1995
Diary number: 89038 / 1993
Advocates: Vs DEBA PRASAD MUKHERJEE

UNION OF INDIA Vs TARA CHAND SHARMA .

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-003946-003949 / 1998
Diary number: 79845 / 1996
Advocates: Vs SUDARSH MENON

GURNAM SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000381-000381 / 1998
Diary number: 4915 / 1998
Advocates: M. A. CHINNASAMY Vs

Vs

Bench: MAJMUDAR S.B. (J)
Case number: /
Diary number: 2 / 6458

WORKERS OF M/S.ROHTAS INDUSTRIES LTD. Vs M/S. ROHTAS INDUSTRIES LTD.

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-005222-005222 / 1985
Diary number: 65857 / 1985
Advocates: S. K. VERMA Vs V. K. VERMA

KRISHAN PRASAD GUPTA Vs CONTROLLER, PRINTING & STATIONERY

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-001980-001980 / 1995
Diary number: 16256 / 1994
Advocates: PREM MALHOTRA Vs KAMINI JAISWAL

NEW DELHI MUNICIPAL COMMITTEE Vs ALLIED MOTORS PVT. LTD. .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001985-001985 / 1982
Diary number: 63302 / 1982

ANIL BAIPADITHAYA Vs STATE OF KARNATAKA

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-009438-009453 / 1995
Diary number: 12397 / 1994
Advocates: K. V. VENKATARAMAN Vs

MOHAN LAL Vs KARTAR SINGH & OTHERS

Bench: NANAVATI G.T. (J)
Case number: Appeal Civil 1232 of 1973

B.N. AGARWALLA Vs STATE OF ORISSA

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009413-009413 / 1995
Diary number: 75495 / 1990
Advocates: VINOO BHAGAT Vs

SANJAY DUTT Vs STATE OF MAHARASHTRA

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-001196-001196 / 1995
Diary number: 63584 / 1995
Advocates: Vs P. PARMESWARAN

DEVA RAM Vs ISHWAR CHAND

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-003112-003112 / 1995
Diary number: 17515 / 1994
Advocates: ABHA JAIN Vs RAJEEV KUMAR SINGH

UNION OF INDIA Vs IQBAL SINGH CHEEMA

Bench: RAY,G.N. (J)
Case number: C.A. No.-009579-009579 / 1995
Diary number: 84426 / 1992
Advocates: A. SUBHASHINI Vs

STATE OF U.P. Vs RAMESH CHANDRA SHARMA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009374-009374 / 1995
Diary number: 89033 / 1993
Advocates: ASHOK K. SRIVASTAVA Vs SHRISH KUMAR MISRA