Showing 29251 - 29265 of 41947 judgements
02 November 1995
Supreme Court
2 pages
STATE OF GUJARAT Vs NERGES K. PANTHKY

Bench: RAMASWAMY,K.
Case number: C.A. No.-010181-010181 / 1995
Diary number: 66050 / 1984
Advocates: HEMANTIKA WAHI Vs

02 November 1995
Supreme Court
1 pages
MANOHAR Vs STATE OF KARNATAKA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010213-010213 / 1995
Diary number: 89053 / 1993
Advocates: Vs M. VEERAPPA

02 November 1995
Supreme Court
3 pages
JAMMU & KASHMIR PUBLIC SERVICE COMMN. Vs FRHAT RASOOL

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-009751-009751 / 1995
Diary number: 11344 / 1995
Advocates: Vs BINU TAMTA

02 November 1995
Supreme Court
1 pages
BAPU MAHADU MALI Vs VITHALRAO BHAUSAHEB DESHMUKH

Bench: RAMASWAMY,K.
Case number: C.A. No.-010420-010420 / 1995
Diary number: 65185 / 1983
Advocates: A. S. BHASME Vs

02 November 1995
Supreme Court
1 pages
STATE BY SPL.LAND ACQUISITION OFFR. Vs SIDDAPPA UJANAPPA MADAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-010522-010522 / 1995
Diary number: 70103 / 1987
Advocates: M. VEERAPPA Vs

02 November 1995
Supreme Court
2 pages
THE CONTONMENT BOARD, JABALPUR Vs S.N. AWASTHI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010281-010281 / 1995
Diary number: 9892 / 1994
Advocates: T. G. NARAYANAN NAIR Vs NIRAJ SHARMA

02 November 1995
Supreme Court
5 pages
UNION OF INDIA AND ANR. Vs G.K. VAIDYANATHAN AND ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 4340 of 1995

02 November 1995
Supreme Court
1 pages
INDER SINGH & ORS. Vs UNION OF INDIA & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 335 of 1982

01 November 1995
Supreme Court
2 pages
SMT. JAYAMMA Vs SMT. THIMMAMMA BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-010212-010212 / 1995
Diary number: 78242 / 1991
Advocates: P. R. RAMASESH Vs

01 November 1995
Supreme Court
17 pages
STATE OF TAMIL NADU Vs L. KRISHNAN .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001865-001870 / 1992
Diary number: 86385 / 1992
Advocates: Vs A. T. M. SAMPATH

01 November 1995
Supreme Court
1 pages
CENTRAL BANK OF INDIA Vs M/S. MADAN LAL & BROTHERS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010022-010022 / 1995
Diary number: 78390 / 1991
Advocates: Vs MRIDULA RAY BHARADWAJ

01 November 1995
Supreme Court
2 pages
SMT. INDUMATI CHITALEY Vs GOVERNMENT OF INDIA & ANR.

Bench: RAMASWAMY,K.
Case number: C.A. No.-002336-002336 / 1978
Diary number: 60777 / 1978

01 November 1995
Supreme Court
9 pages
B.C. CHATURVEDI Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009830-009830 / 1995
Diary number: 65773 / 1988

01 November 1995
Supreme Court
2 pages
SHRI JAGDISH SINGH Vs STATE OF HARYANA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 8627 of 1983

01 November 1995
Supreme Court
2 pages
YADU NANDAN GARG Vs STATE OF RAJASTHAN & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5315 of 1983