Showing 29281 - 29295 of 41947 judgements
31 October 1995
Supreme Court
2 pages
THE SPECIAL LAND ACQUISITION OFFICER,KALINADAI (HYDRO-ELECT Vs VASANT GUNDU BALE

Bench: RAMASWAMY,K.
Case number: Appeal Civil 3133 of 1982

30 October 1995
Supreme Court
1 pages
BHATTAD LEASING & FINANCE CO. LTD. Vs NUSLI NEVILLE WADIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-010180-010180 / 1995
Diary number: 3340 / 1995
Advocates: P. N. GUPTA Vs R. N. KESWANI

30 October 1995
Supreme Court
1 pages
COMMNR., SALEM MUNICIPALITY Vs T. KURALMANI

Bench: RAMASWAMY,K.
Case number: C.A. No.-009879-009879 / 1995
Diary number: 9661 / 1995
Advocates: V. G. PRAGASAM Vs

30 October 1995
Supreme Court
2 pages
DEOKINANDAN Vs SURAJPAL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009869-009869 / 1995
Diary number: 69676 / 1988
Advocates: SUDHIR KULSHRESHTHA Vs

30 October 1995
Supreme Court
12 pages
HOUSING BOARD HARYANA Vs H.H.B.E.UNION .

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-000173-000174 / 1995
Diary number: 16913 / 1994

30 October 1995
Supreme Court
1 pages
PROPRIETOR,JABALPUR TRACTORS Vs SEDMAL JAINARAIN

Bench: RAMASWAMY,K.
Case number: C.A. No.-009928-009928 / 1995
Diary number: 88838 / 1993
Advocates: V. G. PRAGASAM Vs YASH PAL DHINGRA

30 October 1995
Supreme Court
1 pages
STATE OF KARNATAKA Vs MALLINATH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009900-009904 / 1995
Diary number: 68825 / 1986
Advocates: M. VEERAPPA Vs

30 October 1995
Supreme Court
2 pages
NANDKUMAR NARAYANRAO GHODMARE Vs STATE OF MAHARASHTRA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009856-009856 / 1995
Diary number: 10386 / 1994
Advocates: EJAZ MAQBOOL Vs

30 October 1995
Supreme Court
2 pages
THE STATE OF PUNJAB Vs JAGIR SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-009911-009912 / 1995
Diary number: 69677 / 1988
Advocates: G. K. BANSAL Vs

30 October 1995
Supreme Court
4 pages
U O I Vs M.BHASKARAN

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-009636-009636 / 1995
Diary number: 4951 / 1995
Advocates: ARVIND KUMAR SHARMA Vs

30 October 1995
Supreme Court
2 pages
SMT. YASHOMATI HARSUKHLAL LATHIA & ORS. Vs SAURASHTRA KUTCH STOCK EXCHANGE & ORS.

Bench: RAMASWAMY,K.

20 October 1995
Supreme Court
0 pages
STATE OF ASSAM Vs P.C.MISHRA,I.A.S. .

Case number: C.A. No.-009560-009560 / 1995
Diary number: 14423 / 1994

20 October 1995
Supreme Court
3 pages
RADHANATH GHASI & ORS. ETC. ETC. Vs U.O.I. & ORS. ETC.

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-009543-009546 / 1995
Diary number: 3325 / 1994
Advocates: ANIP SACHTHEY Vs

20 October 1995
Supreme Court
4 pages
SAT PAL Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000455-000457 / 1983
Diary number: 64892 / 1983
Advocates: R. P. WADHWANI Vs

20 October 1995
Supreme Court
6 pages
LILAWATI H. HIRANANDANI Vs USHA TANDON

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 2412 of 1992