Judgements

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001093-001096 / 1995
Diary number: 72066 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs P. N. RAMALINGAM

31 October 1995
Supreme Court
8 pages

NATIONAL TEXTILE CORPORATION(SM) Vs ASSOCIATED BUILDING COMPANY .

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-002571-002571 / 1994
Diary number: 72067 / 1994

31 October 1995
Supreme Court
2 pages

COMMR./SECY. TO GOVT. HEALTH & MEDICAL Vs ASHOK KUMAR KOHILI

Bench: RAMASWAMY,K.
Case number: C.A. No.-010403-010403 / 1995
Diary number: 10969 / 1995
Advocates: ASHOK MATHUR Vs

31 October 1995
Supreme Court
2 pages

E. GOPALKRISHNAN Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-001423-001423 / 1995
Diary number: 81162 / 1993
Advocates: KRISHNAMURTHI SWAMI Vs C. V. SUBBA RAO

31 October 1995
Supreme Court
5 pages

M/S .RISHYASHRINGA JEWELLERY LTD. &ANR. Vs THE STOCK EXCHANGE BOMBAY .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009723-009723 / 1995
Diary number: 5560 / 1995
Advocates: BINA GUPTA Vs

31 October 1995
Supreme Court
4 pages

M/S LOKE NATH AND CO. THE MALL,SHIMLA Vs COMMISSIONER OF WEALTH TAX PATIALA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-009697-009697 / 1995
Diary number: 78239 / 1991
Advocates: RAJ KUMAR MEHTA Vs P. PARMESWARAN

31 October 1995
Supreme Court
1 pages

KAPURTHALA IMPROVEMENT TRUST, PUNJAB Vs LAND ACQUISITION TRIBUNAL,KAPURTHALA & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1986 of 1992

31 October 1995
Supreme Court
2 pages

KASHI RAM NAMDEO ZAMBRO Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3604 of 1982

31 October 1995
Supreme Court
2 pages