Showing 29131 - 29145 of 41947 judgements
24 November 1995
Supreme Court
5 pages
BELI RAM & ANR. Vs SALIO RAM

Bench: FAIZAN UDDIN (J)
Case number: Appeal Civil 559 of 1987

23 November 1995
Supreme Court
0 pages
DURGESH CHANDRA SAHA Vs BIMAL CHANDRA SAHA .

Case number: Crl.A. No.-000715-000715 / 1994
Diary number: 72073 / 1994
Advocates: M. C. DHINGRA Vs R. P. GUPTA

23 November 1995
Supreme Court
0 pages
VINOD KRISHNA KAUL, INDIAN POLICE SERVICE (RETIRED) Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 10500 of 1995

23 November 1995
Supreme Court
3 pages
P. BHASKARAN Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011560-011560 / 1995
Diary number: 75549 / 1990
Advocates: HARISH J. JHAVERI Vs SUSHMA SURI

23 November 1995
Supreme Court
3 pages
BHAGWAN DAS Vs SARDAR ATMA SINGH

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-011068-011068 / 1995
Diary number: 9059 / 1995
Advocates: ANNAM D. N. RAO Vs

23 November 1995
Supreme Court
6 pages
Vs

Bench: SINGH N.P. (J)
Case number: /
Diary number: 1 / 0098

23 November 1995
Supreme Court
4 pages
JARNAIL SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000687-000687 / 1998
Diary number: 8334 / 1998
Advocates: NARESH BAKSHI Vs

23 November 1995
Supreme Court
6 pages
FOOD CORPN. OF INDIA Vs V.K.SUKUMARAN ETC. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1826 of 1989

23 November 1995
Supreme Court
3 pages
SMT. SHAKUNTALABAI & ORS. Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3557 of 1984

23 November 1995
Supreme Court
1 pages
DURGA PRASAD (DEAD) BY LRS. Vs SMT. GITA KUMARI & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2738 of 1979

23 November 1995
Supreme Court
2 pages
S. PRABH SINGH DHILLON ETC. ETC. Vs HOSHIARPUR IMPROVEMENT TRUST & ORS.

Bench: J.S. VERMA,K. VENKATASWAMI

22 November 1995
Supreme Court
2 pages
SHEO NANDAN SINGH Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011437-011437 / 1995
Diary number: 89103 / 1993
Advocates: DEBA PRASAD MUKHERJEE Vs V. K. VERMA

22 November 1995
Supreme Court
3 pages
NUTAN J.PATEL Vs S.V.PRASAD

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001562-001562 / 1995
Diary number: 89101 / 1993
Advocates: K. K. MANI Vs GUNTUR PRABHAKAR

22 November 1995
Supreme Court
1 pages
STATE OF PUNJAB Vs SHAMBU NATH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011459-011459 / 1995
Diary number: 84472 / 1992
Advocates: G. K. BANSAL Vs K. K. MOHAN

22 November 1995
Supreme Court
13 pages
THE SECY.TO THE GOVT. OF INDIA Vs P.R. SRIRAMULU

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-000736-000736 / 1975
Diary number: 60121 / 1975
Advocates: ARPUTHAM ARUNA AND CO Vs A. T. M. SAMPATH