Showing 29161 - 29175 of 41947 judgements
20 November 1995
Supreme Court
1 pages
RAJPAL Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011401-011401 / 1995
Diary number: 75993 / 1994

20 November 1995
Supreme Court
4 pages
STATE OF M.P. Vs JOGINDER NATH MONGA

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000949-000949 / 1994
Diary number: 81174 / 1993
Advocates: Vs SUSHIL KUMAR JAIN

17 November 1995
Supreme Court
3 pages
MANAGEMENT OF NILPUR TEA ESTATE Vs STATE OF ASSAM .

Bench: SINGH N.P. (J)
Case number: C.A. No.-010610-010610 / 1995
Diary number: 12370 / 1995
Advocates: Vs PRAVIR CHOUDHARY

17 November 1995
Supreme Court
4 pages
UNION OF INDIA Vs THE SPECIAL TEHSILDAR (ZA) .

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-010699-010722 / 1995
Diary number: 75526 / 1990
Advocates: C. V. SUBBA RAO Vs S. R. SETIA

17 November 1995
Supreme Court
3 pages
STATE OF WEST BENGAL Vs SUBAL CHANDRA DAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-011566-011566 / 1995
Diary number: 15067 / 1994

17 November 1995
Supreme Court
1 pages
PRAKASH MAROTIRAO SHERE Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011532-011532 / 1995
Diary number: 10854 / 1995
Advocates: ABHA R. SHARMA Vs

17 November 1995
Supreme Court
2 pages
SHANTISTAR BUILDERS Vs NARAYAN KHIMALAL GOTAME & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2598 of 1989

16 November 1995
Supreme Court
2 pages
STATE OF M.P. Vs SHYAMA PARDHI

Bench: K. RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-011576-011576 / 1995
Diary number: 6034 / 1995
Advocates: Vs SHIV SAGAR TIWARI

16 November 1995
Supreme Court
4 pages
STATE OF TAMIL NADU Vs MAHALAKSHMI AMMAL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011555-011555 / 1995
Diary number: 89107 / 1993
Advocates: ARPUTHAM ARUNA AND CO Vs S. R. SETIA

16 November 1995
Supreme Court
10 pages
COMMR. OF INCOME TAX(CENTRAL) LUDHIANA Vs OM PARKASH

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004234-004234 / 1983
Diary number: 64481 / 1983
Advocates: Vs UMA DATTA

16 November 1995
Supreme Court
14 pages
ASHWANI KUMAR Vs STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-010758-010759 / 1995
Diary number: 11252 / 1994
Advocates: SUNIL KUMAR VERMA Vs GOPAL SINGH

16 November 1995
Supreme Court
16 pages
ASHWANI KUMAR Vs STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-010758-010759 / 1995
Diary number: 11252 / 1994
Advocates: SUNIL KUMAR VERMA Vs GOPAL SINGH

16 November 1995
Supreme Court
3 pages
D. VENKAMMA Vs SPL.TAHSILDAR(LA) UNIT IV

Bench: RAMASWAMY,K.
Case number: C.A. No.-011220-011220 / 1995
Diary number: 89091 / 1993
Advocates: D. BHARATHI REDDY Vs

16 November 1995
Supreme Court
2 pages
JAI NARAIN RAY Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011314-011314 / 1995
Diary number: 4134 / 1993
Advocates: MALI RAM BIDSAR Vs

16 November 1995
Supreme Court
3 pages
D. VENKAMMA Vs SPL.TAHSILDAR(LA) UNIT IV

Bench: RAMASWAMY,K.
Case number: C.A. No.-011220-011220 / 1995
Diary number: 89091 / 1993
Advocates: D. BHARATHI REDDY Vs