Showing 29101 - 29115 of 41947 judgements
30 November 1995
Supreme Court
6 pages
MUKHTIAR SINGH & ORS. Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Civil 89 of 1987

29 November 1995
Supreme Court
7 pages
PREM NATH KAPOOR Vs NATIONAL FERTILIZER CORPN. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011398-011398 / 1995
Diary number: 70110 / 1987

29 November 1995
Supreme Court
8 pages
SMT. SEEMA Vs MITHILESH KUMAR

Bench: KULDIP SINGH (J)
Case number: T.P.(C) No.-000073-000073 / 1995
Diary number: 3634 / 1995

29 November 1995
Supreme Court
6 pages
SUMAN AGARWAL Vs VICE CHANCELLOR

Bench: RAMASWAMY,K.
Case number: C.A. No.-011618-011618 / 1995
Diary number: 11905 / 1995
Advocates: M. C. DHINGRA Vs VIJAY K. MEHTA

29 November 1995
Supreme Court
5 pages
DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION

Bench: JEEVAN REDDY,B.P. (J)
Case number: SLP(C) No.-021000-021000 / 1993
Diary number: 60005 / 1993
Advocates: KAMINI JAISWAL Vs LEGAL OPTIONS

29 November 1995
Supreme Court
7 pages
RAJIV CHOUDHARY Vs JAGDISH NARAIN KHANNA & ANR.

Bench: KIRPAL B.N. (J)
Case number: Contempt Petition (Civil) 20 of 1994

28 November 1995
Supreme Court
0 pages
STATE OF PUNJAB Vs JASBIR SINGH .

Case number: Crl.A. No.-001594-001594 / 1995
Diary number: 84477 / 1992
Advocates: Vs SATISH VIG

28 November 1995
Supreme Court
4 pages
SURESH H. RAJPUT Vs BHARTIBEN PRAVINBHAI SONI .

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001612-001612 / 1995
Diary number: 84479 / 1992
Advocates: Vs HEMANTIKA WAHI

28 November 1995
Supreme Court
2 pages
RANJIT KUMAR MAJUMDAR Vs U O I

Bench: JEEVAN REDDY,B.P. (J)
Case number: SLP(C) No.-010901-010901 / 1995
Diary number: 6448 / 1995
Advocates: Vs ANIL KATIYAR

28 November 1995
Supreme Court
2 pages
GURMIT KAUR Vs SURJIT SINGH @ JEET SINGH

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001593-001593 / 1995
Diary number: 84476 / 1992
Advocates: ANIS AHMED KHAN Vs

28 November 1995
Supreme Court
1 pages
BIHAR STATE FOOD & CIVIL SUPPLIES CORPN. Vs NARENDRA KUMAR MISHRA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001578-001578 / 1995
Diary number: 84475 / 1992
Advocates: GOPAL SINGH Vs

28 November 1995
Supreme Court
2 pages
THE STATE OF U.P. Vs SHAKEEL AHMED

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001577-001577 / 1995
Diary number: 84474 / 1992
Advocates: AJIT SINGH PUNDIR Vs

28 November 1995
Supreme Court
2 pages
STATE OF MAHARASHTRA Vs NANAKCHAND PYARMAL .

Bench: K. RAMASWAMY,S.B. MAJMUDAR
Case number: C.A. No.-011425-011425 / 1995
Diary number: 89102 / 1993

28 November 1995
Supreme Court
3 pages
M.D., MADRAS METROPOLITAN WATER SUPPLY Vs R. RAJAN

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-011308-011308 / 1995
Diary number: 4718 / 1995
Advocates: A. V. RANGAM Vs CHANDAN RAMAMURTHI

28 November 1995
Supreme Court
3 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-001135-001136 / 1986
Diary number: 69100 / 1986