Showing 29086 - 29100 of 41947 judgements
01 December 1995
Supreme Court
0 pages
MD. NOORUL HODA Vs BIBI RAIFUNNISA

Case number: SLP(C) No.-025847-025847 / 1995
Diary number: 16760 / 1995
Advocates: R. N. KESWANI Vs

01 December 1995
Supreme Court
6 pages
RAJEEV METAL WORKS & LORS. Vs M.M.T.C.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000770-000770 / 1993
Diary number: 200064 / 1993

01 December 1995
Supreme Court
7 pages
GULABRAO KESHAVRAO PATIL Vs STATE OF GUJARAT

Bench: RAMASWAMY,K.
Case number: C.A. No.-011616-011616 / 1995
Diary number: 3464 / 1995
Advocates: Vs HEMANTIKA WAHI

01 December 1995
Supreme Court
22 pages
DR. MAHESH CHAND SHARMA Vs SMT RAJ KUMARI SHARMA AND ORS

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 547 of 1991

30 November 1995
Supreme Court
0 pages
STATE OF H.P. Vs PIRTHI CHAND

Bench: K. RAMASWAMY,S.B. MAJMUDAR
Case number: Crl.A. No.-001752-001752 / 1995
Diary number: 84508 / 1992
Advocates: NARESH K. SHARMA Vs LAXMI ARVIND

30 November 1995
Supreme Court
0 pages
STATE OF H.P. Vs PIRTHI CHAND

Case number: Crl.A. No.-001752-001752 / 1995
Diary number: 84508 / 1992
Advocates: NARESH K. SHARMA Vs LAXMI ARVIND

30 November 1995
Supreme Court
0 pages
MUTHUSWAMI NADAR AND ORS. Vs RAMAKRISHNAN NADAR AND ORS.

Case number: Appeal (civil) 1607 of 1981

30 November 1995
Supreme Court
2 pages
YOGENDRA NARAYAN CHOWDHURY Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009312-009312 / 1995
Diary number: 73725 / 1991
Advocates: SARLA CHANDRA Vs SUSHMA SURI

30 November 1995
Supreme Court
2 pages
MOTHER SUPERIOR,I.J.F.CLARIST CONVENT Vs AMBI & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: C.A. No.-011645-011646 / 1995
Diary number: 89117 / 1993
Advocates: Vs M. T. GEORGE

30 November 1995
Supreme Court
1 pages
STATE OF PUNJAB Vs OM PARKASH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011581-011581 / 1995
Diary number: 89111 / 1993
Advocates: G. K. BANSAL Vs

30 November 1995
Supreme Court
2 pages
MUSHTAQ ALI KHAN (DEAD) BY LRS. Vs DEPUTY DIRECTOR OF CONSOLIDATION .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000788-000788 / 1975
Diary number: 60350 / 1975
Advocates: E. C. AGRAWALA Vs

30 November 1995
Supreme Court
10 pages
STATE OF MAHARASHTRA Vs ISHWAR PIRAJI KALPATRI .

Bench: KIRPAL B.N. (J)
Case number: Crl.A. No.-000331-000331 / 1993
Diary number: 75017 / 1993
Advocates: A. S. BHASME Vs ABHAY CHANDRAKANT MAHIMKAR

30 November 1995
Supreme Court
5 pages
DR. KRISHNA PAL AND ANOTHER Vs STATE OF U.P.

Bench: RAY,G.N. (J)
Case number: Appeal (crl.) 443 of 1994

30 November 1995
Supreme Court
1 pages
SABIR HUSSAIN & ANR. Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3487 of 1979

30 November 1995
Supreme Court
2 pages
SMT. KAMALABAI JAGESHWAR JOSHI & ORS. Vs STATE OF MAHARASHTRA &

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1211 of 1986