Showing 29146 - 29160 of 41947 judgements
22 November 1995
Supreme Court
4 pages
EXECUTIVE ENGR., B.S.H.BOARD Vs RAMESH KUMAR SINGH

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-011187-011187 / 1995
Diary number: 89089 / 1993

21 November 1995
Supreme Court
4 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-005337-005341 / 1990
Diary number: 76440 / 1990

21 November 1995
Supreme Court
3 pages
DMAI Vs

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-000786-000787 / 1971
Diary number: 60065 / 1971

21 November 1995
Supreme Court
5 pages
UNION OF INDIA Vs PRATIBHA BONNERJEA

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-006020-006020 / 1994
Diary number: 8914 / 1994
Advocates: ANIL KATIYAR Vs

21 November 1995
Supreme Court
5 pages
BHUPENDRA SINGH Vs STATE OF MAHARASHTRA .

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-010606-010607 / 1995
Diary number: 75525 / 1990

21 November 1995
Supreme Court
7 pages
COMPLETE INSULATIONS Vs NEW INDIA ASSURANCE COMPANY

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-002131-002131 / 1994
Diary number: 75486 / 1994
Advocates: ASHOK MATHUR Vs INDRA SAWHNEY

21 November 1995
Supreme Court
4 pages
STATE OF PUNJAB Vs MAHAJAN SABHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011508-011508 / 1995
Diary number: 49 / 1995
Advocates: G. K. BANSAL Vs

21 November 1995
Supreme Court
2 pages
SANT RAM AND ORS. Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 241 of 1985

21 November 1995
Supreme Court
2 pages
RATAN LAL GUPTA & ORS. Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3279 of 1984

21 November 1995
Supreme Court
1 pages
MIR SINGH & ORS. Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 282 of 1985

21 November 1995
Supreme Court
1 pages
SAKTI THROUGH ITS DIRECTOR,RAMPACHODAVAIAM, E.G. DISTT., A. Vs R.K. RAGALA & ORS.

Bench: K. RAMASWAMY,K.S. PARIPOORNAN

21 November 1995
Supreme Court
2 pages
PEHLAD SINGH & ANR. ETC. Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 128 of 1985

21 November 1995
Supreme Court
5 pages
GURMUKH SINGH & ORS. Vs THE STATE OF HARYANA(WITH CRL.A. NO. 230/94)

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 29 of 1987

20 November 1995
Supreme Court
2 pages
RESHAM SINGH PYARA SINGH Vs ABDUL SATTAR

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-025032-025033 / 1995
Diary number: 16800 / 1995
Advocates: R. P. WADHWANI Vs

20 November 1995
Supreme Court
2 pages
GOVT. OF A.P. Vs M. PANDURANG .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011465-011465 / 1995
Diary number: 63752 / 1995
Advocates: GUNTUR PRABHAKAR Vs S.. UDAYA KUMAR SAGAR