Judgements

SUDHIR BROTHERS Vs D.D.A.

Bench: ANAND,A.S. (J)
Case number: C.A. No.-010613-010613 / 1995
Diary number: 84440 / 1992
Advocates: P. K. MANOHAR Vs

TAIBAI(DEAD) BY LRS. Vs ANNASAHEB GOUDAPPA PATIL

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-008924-008924 / 1994
Diary number: 10510 / 1994
Advocates: S. N. BHAT Vs SANGEETA KUMAR

AMITA KAUSHISH Vs SANJAY KAUSHISH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011192-011192 / 1995
Diary number: 13530 / 1994
Advocates: Vs K. J. JOHN

BIRSA MUNDA Vs CHANDO KUMARI .

Bench: G.N. RAY,G.T. NANAVATI
Case number: C.A. No.-010690-010690 / 1995
Diary number: 78264 / 1991
Advocates: SADHANA RAMACHANDRAN Vs

PRABHAWATI DEVI Vs THE UNION OF INDIA .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-010492-010492 / 1995
Diary number: 78246 / 1991
Advocates: HARESH RAICHURA Vs V. K. VERMA

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001825-001828 / 1977
Diary number: 61581 / 1977

DMAI Vs

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-001741-001757 / 1977
Diary number: 61579 / 1977

DMAI Vs

Bench: NANAVATI G.T. (J)
Case number: Crl.A. No.-000648-000648 / 1991
Diary number: 78752 / 1991

SUBASH CHANDRA BOHIDAR Vs SECY., BUROBHADI S.C.S.

Bench: VENKATASWAMI K. (J)
Case number: Crl.A. No.-001386-001386 / 1995
Diary number: 75985 / 1994
Advocates: C. S. SRINIVASA RAO Vs

METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs COMMISSIONER OF INCOME-TEX, MADRAS-1

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 1936 of 1977

ASHWANI KUMAR & ORS. ETC. ETC. Vs STATE OF BIHAR & ORS. ETC. ETC.

SMT. CHANDAN BILASINI (DEAD) BY LR. Vs AFTABUDDIN KHAN & ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 1245 of 1977

KARTIK MALHAR Vs STATE OF BIHAR

Case number: Appeal (crl.) 1363 of 1945

MUNICIPAL COUNCIL WARASEONI AND ANR. Vs SATISH CHANDRA JAIN AND ANR.

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 3360 of 1979

MRS. PARAMJIT KAUR Vs STATE OF PUNJAB AND ORS.

Bench: KULDIP SINGH (J)
Case number: Special Leave Petition (Criminal) 6674 of 1997