Showing 29116 - 29130 of 41947 judgements
28 November 1995
Supreme Court
3 pages
SRI SISIR KUMAR MOHANTY Vs STATE OF ORISSA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002091-002091 / 1990
Diary number: 72512 / 1990
Advocates: Vs KIRTI RENU MISHRA

28 November 1995
Supreme Court
9 pages
WASSAN SINGH Vs THE STATE OF PUNJAB

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Criminal 242 of 1983

28 November 1995
Supreme Court
2 pages
HARI KRISHNA PATEL & ANR. Vs STATE OF A.P. & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 206 of 1986

28 November 1995
Supreme Court
1 pages
NAHAR SINGH Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 558 of 1985

28 November 1995
Supreme Court
11 pages
ASSOCIATED POWER CO. LTD. Vs COMMISSIONER OF INCOME-TAX

Bench: BHARUCHA S.P. (J)
Case number: Tax Reference Case 13 of 1981

27 November 1995
Supreme Court
2 pages
G. NAGAMMA Vs SIROMANAMMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011619-011619 / 1995
Diary number: 10204 / 1995
Advocates: AMLAN KUMAR GHOSH Vs D. BHARATHI REDDY

27 November 1995
Supreme Court
3 pages
STATE OF GUJARAT Vs SARTI DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011662-011662 / 1995
Diary number: 11356 / 1995
Advocates: HEMANTIKA WAHI Vs

27 November 1995
Supreme Court
2 pages
HARVINDER CHAUDHARY SRIVASTAVA Vs U.O.I. .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000218-000218 / 1992
Diary number: 83821 / 1992
Advocates: PETITIONER-IN-PERSON Vs SUSHIL KUMAR JAIN

27 November 1995
Supreme Court
4 pages
HOTEL DARPAN Vs SUB-DVNL. MAGISTRATE, MUSSOORIE

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-011260-011260 / 1995
Diary number: 6857 / 1995
Advocates: MANOJ SWARUP Vs

27 November 1995
Supreme Court
2 pages
U O I Vs JAYAKUMAR PARIDA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011643-011643 / 1995
Diary number: 9299 / 1995
Advocates: ANIL KATIYAR Vs BHARAT SANGAL

24 November 1995
Supreme Court
2 pages
GURBACHAN SINGH Vs BHAG SINGH .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-027264-027264 / 1995
Diary number: 62196 / 1995
Advocates: NARESH BAKSHI Vs

24 November 1995
Supreme Court
2 pages
SATYA NARAYAN ATHYA Vs HIGH COURT OF M.P.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-027178-027178 / 1995
Diary number: 10373 / 1993
Advocates: ASHOK MATHUR Vs

24 November 1995
Supreme Court
3 pages
MUNICIPAL COMMITTEE, KARNAL Vs NIRMALA DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011583-011583 / 1995
Diary number: 4571 / 1994
Advocates: Vs NARESH BAKSHI

24 November 1995
Supreme Court
8 pages
RASHTRIYA MILL MAZDOOR SANGH Vs NATIONAL TEXTILE CORPORATION LTD. .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-005633-005633 / 1995
Diary number: 73724 / 1991

24 November 1995
Supreme Court
4 pages
SMT. HANS RAJI Vs YOSODAND

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-011236-011236 / 1995
Diary number: 71184 / 1989
Advocates: MANOJ SWARUP AND CO. Vs SARLA CHANDRA