Showing 28966 - 28980 of 41947 judgements
04 January 1996
Supreme Court
19 pages
R.B.I. Vs PEERLESS GENL. FIN. & INVEST.CO.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000037-000037 / 1996
Diary number: 7534 / 1995

04 January 1996
Supreme Court
2 pages
ONKAR NAMDEO JADHAO Vs SECOND ADDI.SESSIONS JUDGE BULDANA &ANR

Bench: AGRAWAL,S.C. (J)
Case number: Crl.A. No.-000036-000036 / 1996
Diary number: 62272 / 1996
Advocates: Vs SHIVAJI M. JADHAV

04 January 1996
Supreme Court
1 pages
RAJBIR SINGH Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-001530-001530 / 1996
Diary number: 89199 / 1993
Advocates: Vs RAVINDRA BANA

04 January 1996
Supreme Court
12 pages
VAZIR GLASS WORKS LTD. Vs MAHARASHTRA GENERAL KAMGAR UNION

Bench: RAY,G.N. (J)
Case number: C.A. No.-000267-000267 / 1996
Diary number: 14886 / 1994

04 January 1996
Supreme Court
11 pages
COMMON CAUSE,A REGD.SOCIETY,NEW DELHI Vs UNION OF INDIA

Case number: W.P.(C) No.-000091-000091 / 1992
Diary number: 86495 / 1992
Advocates: PETITIONER-IN-PERSON Vs GUNTUR PRABHAKAR

04 January 1996
Supreme Court
2 pages
KARTAR SINGH & ORS. Vs STATE OF PUNJAB

03 January 1996
Supreme Court
0 pages
INDIAN SHAVING PRODUCTS Vs BD. FOR INDL. & FIN. RECONSTRUCTION &ANR

Case number: C.A. No.-005638-005638 / 1994
Diary number: 72086 / 1994

03 January 1996
Supreme Court
8 pages
B.G. KUMARAVELU Vs K.R. KANAKARATHNAM CHETTY .

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-000040-000040 / 1996
Diary number: 76031 / 1994

03 January 1996
Supreme Court
1 pages
STATE OF H.P. Vs ASHWANI KUMAR .

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-001538-001538 / 1996
Diary number: 89201 / 1993
Advocates: Vs DEVENDRA SINGH

03 January 1996
Supreme Court
1 pages
STATE OF H.P. Vs NODHA RAM .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001539-001539 / 1996
Diary number: 89202 / 1993
Advocates: Vs UMA DATTA

03 January 1996
Supreme Court
5 pages
AMIYA PROSAD SANYAL Vs BANK OF COMMERCE LTD. .

Bench: RAY,G.N. (J)
Case number: C.A. No.-001438-001439 / 1996
Diary number: 78401 / 1991

02 January 1996
Supreme Court
0 pages
MAQUSUDAN LAL JAGGI Vs MAHANAGAR TELEPHONE NIGAM LTD. .

Case number: C.A. No.-001540-001540 / 1996
Diary number: 78405 / 1991
Advocates: Vs MADHU SIKRI

02 January 1996
Supreme Court
0 pages
THE SIKH NEWSPAPERS LIMITED Vs DISTRICT MAGISTRATE .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-005855-005855 / 1983
Diary number: 64886 / 1983
Advocates: MANIK KARANJAWALA Vs

02 January 1996
Supreme Court
4 pages
MEETHIYAN SIDHIQUE Vs MOHD. KUNJU PAREETH KUTTY .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001663-001663 / 1996
Diary number: 70138 / 1987

02 January 1996
Supreme Court
2 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: / 2528