Judgements

U.P. KATTHA FACTORIES ASSOCIATION Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001546-001546 / 1996
Diary number: 89203 / 1993

KRISHNA KUMAR AGRAWAL Vs JAI KUMAR JAIN

Bench: RAMASWAMY,K.
Case number: C.A. No.-001544-001544 / 1996
Diary number: 9954 / 1995
Advocates: Vs SUNIL KUMAR JAIN

CANTONMENT BOARD Vs MOHANLAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-001470-001470 / 1981
Diary number: 61408 / 1981
Advocates: M. K. GARG Vs

DR. (CAPT.) AKHOURI RAMESH CHANDRA SINHA ETC. Vs THE STATE OF BIHAR & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1578 of 1995

STATE OF MADHYA PRADESH & ORS. Vs KESHAV

UNION OF INDIA Vs DILAL CHANDRA GHOSH

Case number: C.A. No.-012093-012093 / 1995
Diary number: 89147 / 1993
Advocates: A. SUBHASHINI Vs

MAHESH KUMAR AGAL Vs D.G.POLICE,BHOPAL

Case number: C.A. No.-012094-012094 / 1995
Diary number: 89148 / 1993
Advocates: C. L. SAHU Vs

STATE OF ORISSA Vs SRI DAMODAR DAS

Case number: C.A. No.-002987-002987 / 1982
Diary number: 63307 / 1982
Advocates: RAJ KUMAR MEHTA Vs

KAVERI ENGINEERING INDUSTRIES Vs UNITED SHIPPING CORPORATION

Case number: C.A. No.-012080-012080 / 1995
Diary number: 82333 / 1993
Advocates: EJAZ MAQBOOL Vs

CHAMELI SINGH Vs STATE OF U.P.

Case number: C.A. No.-012122-012122 / 1995
Diary number: 89153 / 1993
Advocates: P. K. JAIN Vs ASHOK K. SRIVASTAVA

KAVERI ENGINEERING INDUSTRIES Vs UNITED SHIPPING CORPORATION

Bench: K. RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-012080-012080 / 1995
Diary number: 82333 / 1993
Advocates: EJAZ MAQBOOL Vs

CHAMELI SINGH Vs STATE OF U.P.

Bench: K. RAMASWAMY,FAIZAN UDDIN,B.N. KIRPAL
Case number: C.A. No.-012122-012122 / 1995
Diary number: 89153 / 1993
Advocates: P. K. JAIN Vs ASHOK K. SRIVASTAVA

BALAJI RAGHAVAN S.P. ANAND Vs UNION OF INDIA

Bench: A.M. AHMADI CJ , KULDIP SINGH , B.P. JEEVAN REDDY , N.P. SINGH , S. SAGHIR
Case number: Transfer Case (civil) 9 of 1994

UNION OF INDIA Vs J.V. SUBHAIAH

Bench: RAMASWAMY,K.
Case number: C.A. No.-012148-012148 / 1995
Diary number: 5326 / 1995
Advocates: ARVIND KUMAR SHARMA Vs GUNTUR PRABHAKAR

CONSTABLE DAVINDER SINGH Vs STATE OF HARYANA .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-012133-012135 / 1995
Diary number: 13692 / 1994
Advocates: RAJESH Vs