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08 January 1996
Supreme Court 2 pages KESHABO Vs STATE OF M.P. .
Bench: RAMASWAMY,K. |
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08 January 1996
Supreme Court 1 pages RAMESH CHANDRA TIWARI Vs U.P. AVAS AVAM IKAS PARISHAD .
Bench: SINGH N.P. (J) |
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08 January 1996
Supreme Court 2 pages GOVERNING COUNCIL, ANJUMAN ARTS Vs SAYYAD MOHAMMOD SHAFI
Bench: SINGH N.P. (J) |
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08 January 1996
Supreme Court 2 pages A.J. JOSEPH Vs UNION OF INDIA .
Bench: RAMASWAMY,K. |
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08 January 1996
Supreme Court 2 pages KESHABO & ANR. Vs STATE OF M.P. & ORS.
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08 January 1996
Supreme Court 11 pages SUO MOTU CONTEMPT PETITION NO 10 OF 1996INWRIT PETITION (CI Vs
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08 January 1996
Supreme Court 2 pages DR. BIPIN SHANTILAL PANCHAL Vs STATE OF GUJRAT
Bench: SINGH N.P. (J) |
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05 January 1996
Supreme Court 0 pages COMMR. OF INCOME TAX, CALCUTTA Vs M/S. PARK HOTEL (P) LTD.
Case number: C.A. No.-000195-000195 / 1996 |
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05 January 1996
Supreme Court 0 pages THE AJMER CENTRAL COOPERATIVE BANK LTD. AJMER,THROUGH THE MANAGING Vs THE PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND COACT, AJMER AND ORS.
Case number: Appeal (civil) 3032 of 1990 |
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05 January 1996
Supreme Court 2 pages CENTRAL BUREAU OF INVESTIGATION Vs NAZIR AHMED SHEIKH
Bench: JEEVAN REDDY,B.P. (J) |
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05 January 1996
Supreme Court 2 pages ASLEKAR NAGANATHA RAO Vs SECY.,GOVT.OF INDIA, MIN.OF DEF.
Bench: JEEVAN REDDY,B.P. (J) |
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05 January 1996
Supreme Court 2 pages RACHAKONDA VENKAT RAO Vs R.SATYA BAI(D) BY LR
Bench: JEEVAN REDDY,B.P. (J) |
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05 January 1996
Supreme Court 3 pages COMMISSIONER OF INCOME-TAX Vs MANOHARLAL GUPTA & COMPANY
Bench: JEEVAN REDDY,B.P. (J) |
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04 January 1996
Supreme Court 0 pages VALSAMMA PAUL Vs COCHIN UNIVERSITY
Case number: C.A. No.-003163-003164 / 1995 |
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04 January 1996
Supreme Court 0 pages TEXTILE PROCESSORS' ASSOCIATION, THROUGH ITS JT. SECRETARY MR. NITINTHAKKAR Vs THE CHIEF SECRETARY, STATE OF GUJARAT AND ORS.
Case number: Special Leave Petition (civil) 617 of 1995 |