Judgements

GAZIABAD DEVELOPMENT AUTHORITY Vs JAN KALYAN SAMITI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002099-002099 / 1996
Diary number: 75583 / 1990

NATIONAL ALUMINIUM CO. Vs RAJ KISHORE

Bench: RAMASWAMY,K.
Case number: C.A. No.-002239-002239 / 1996
Diary number: 89223 / 1993
Advocates: Vs KIRTI RENU MISHRA

PATEL MOTIBHAI NARANBHAI Vs DINUBHAI MOTIBHAI PATEL

Bench: SEN,S.C. (J)
Case number: C.A. No.-001502-001502 / 1996
Diary number: 1190 / 1995

STATE OF MAHARASHTRA Vs NATIONAL CONSTRN.CO BOMBAY

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-001497-001497 / 1996
Diary number: 3234 / 1995
Advocates: Vs MANIK KARANJAWALA

BEHARI PRASAD ETC.ETC. Vs STATE OF BIHAR

Bench: RAY,G.N. (J)
Case number: Appeal Criminal 1 of 1989

PREETAM SINGH (DEAD) BY LRS. & ORS. Vs ASSISTANT DIRECTOR OF CO

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 2252 of 1978

GHAZIABAD DEVELOPMENT AUTHORITY Vs JAN KALUAN SAMITI,SHEOPURI, GHAZIABAD & ANR.

UNION OF INDIA AND ORS. Vs KAMATH HOLIDAY RESORTS PVT. LTD.

Bench: ANAND,A.S. (J)
Case number: Appeal (civil) 3548 of 1989

PRABHAVATI DEVI Vs UNION OF INDIA AND OTHERS

UNION OF INDIA Vs S.S. UPPAL

Case number: C.A. No.-001492-001492 / 1996
Diary number: 5477 / 1995
Advocates: Vs LAKSHMI RAMAN SINGH

A.J. JOSEPH Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001909-001909 / 1996
Diary number: 71214 / 1989
Advocates: Vs A. SUBHASHINI

ADDL. DIST. MAGISTRATE, AGRA Vs PRABHAKAR CHATURVEDI

Bench: SINGH N.P. (J)
Case number: C.A. No.-001458-001458 / 1996
Diary number: 12105 / 1995
Advocates: Vs CHITRA MARKANDAYA

COMMISSIONER OF INCOME-TAX, ORISSA Vs M/S KALINGA TUBES LTD.

Case number: C.A. No.-001396-001396 / 1996
Diary number: 70135 / 1987
Advocates: Vs B. VIJAYALAKSHMI MENON

SECY.TO GOVT.OF A.P. Vs P. ESWAR REDDY

Bench: RAMASWAMY,K.
Case number: C.A. No.-001924-002015 / 1996
Diary number: 89214 / 1993

MOHAMED IQBAL MADAR SHEIRI AND ORS. Vs THE STATE OF MAHARASHTRA

Case number: Appeal (crl.) 21-25 of 1996