Judgements

STATE OF KERALA Vs M M ABDUL KHADER

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-012120-012120 / 1995
Diary number: 89151 / 1993
Advocates: M. T. GEORGE Vs

STATE OF KERALA Vs M M ABDUL KHADER

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-012120-012120 / 1995
Diary number: 89151 / 1993
Advocates: M. T. GEORGE Vs

WEL.ASSN.OF ABSORBED CENTL.GOVT.EMPLY&OR Vs U.O.I.

Bench: VENKATASWAMI K. (J)
Case number: W.P.(C) No.-011855-011855 / 1985
Diary number: 65962 / 1985
Advocates: K. V. MOHAN Vs ANIL KATIYAR

DMAI Vs

Bench: SEN,S.C. (J)
Case number: C.A. No.-005626-005662 / 1985
Diary number: 66781 / 1985

M/S. KHODAY DISTILLERIES LTD. Vs STATE OF KARNATAKA .

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-004708-004712 / 1989
Diary number: 72178 / 1989
Advocates: Vs M. VEERAPPA

UNION OF INDIA Vs B.N.SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-012075-012075 / 1995
Diary number: 17491 / 1995

DEEPA Vs STATE OF RAJASTHAN

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-005523-005523 / 1995
Diary number: 1124 / 1995
Advocates: B. D. SHARMA Vs GP. CAPT. KARAN SINGH BHATI

INDIAN METAL & FERRO ALLOYS Vs MINERALS & METALS TRADING CORPN.OF INDIA

Bench: A.M.AHMADI CJI,KULDIP SINGH,B.P.JEEVAN REDDY,N.P.SINGH,S.SAGHIR AHMAD
Case number: T.P.(C) No.-000009-000009 / 1994
Diary number: 63508 / 1994
Advocates: B. VIJAYALAKSHMI MENON Vs

BALAJI RAGHAVAN [IN T.C.(C) NO.9/94]S.P. ANAND [IN T.C.(C) Vs

SHRI BODHISATTWA GAUTAM Vs MISS SUBHRA CHAKRABORTY

Bench: AHMAD SAGHIR S. (J)
Case number: Writ Petition(Criminal) 2675 of 1995

SPECIAL OFFICER(REVENUE) K.S.E.BOARD&ANR Vs M.R.F.

Case number: C.A. No.-011737-011737 / 1995
Diary number: 78352 / 1991
Advocates: MALINI PODUVAL Vs M. A. FIROZ

STATE OF RAJASTHAN Vs RAMESHWARLAL GAHLOT

Bench: RAMASWAMY,K.
Case number: C.A. No.-012056-012056 / 1995
Diary number: 11730 / 1994
Advocates: Vs PRATIBHA JAIN

STATE OF PUNJAB Vs SHARAN PAL .

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-011850-011853 / 1995
Diary number: 78374 / 1991
Advocates: G. K. BANSAL Vs NARESH BAKSHI

JOINT ACTION COUNCIL OF SERVICE DR.ORGNS Vs UNION OF INDIA

Bench: HANSARIA B.L. (J)
Case number: W.P.(C) No.-000363-000363 / 1991
Diary number: 80107 / 1991
Advocates: Vs KRISHNAMURTHI SWAMI

NEW INDIA ASSURANCE CO. LTD. Vs MANDAR MADHAV TAMBE & ORS.

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 3486 of 1986