Judgements

BANK OF BARODA Vs R.M. PATWA & ANR.

UNION OF INDIA & ORS. Vs SMT. SATYAWATI & ORS.

C.I.T., BANGALORE Vs CHOWGULE & CO.

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-001650-001650 / 1996
Diary number: 84538 / 1992

STATE OF U.P. Vs RAMESH PRASAD

Bench: RAMASWAMY,K.
Case number: C.A. No.-002559-002559 / 1996
Diary number: 89245 / 1993

STATE OF KARNATAKA Vs B.S. NANJUNDAIAH

Bench: RAMASWAMY,K.
Case number: C.A. No.-002331-002331 / 1996
Diary number: 89230 / 1993

STATE OF JAMMU & KASHMIR Vs ASHOK KUMAR GUPTA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002067-002067 / 1996
Diary number: 89218 / 1993

SMT. AFSAR JAHAN BEGUM ETC. Vs STATE OF MADHYA PRADESH & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 8475 of 1981

NARANBHAI DAYABHAI PATEL & ANR. Vs SULEMAN ISUBJI DADABHAI

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3248 of 1979

SHRI MULK RAJ Vs SHRI SUNDER DAS & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3046 of 1983

STATE OF BIHAR Vs MD.KALIMUDDIN .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001573-001573 / 1996
Diary number: 7484 / 1994

CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs TELUGU CHURCH COUNCIL

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001547-001548 / 1996
Diary number: 84535 / 1992

AKHAND PRATAP SINGH YADAV Vs KANWAR SURENDRA PRATAP SINGH

Bench: J.S. VERMA,K. VENKATASWAMI
Case number: C.A. No.-002668-002668 / 1992
Diary number: 79014 / 1992
Advocates: SOMNATH MUKHERJEE Vs

KARUMANDA GOUNDER Vs MUTHUSWAMY GOUNDER & OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 545 of 1982

SHYAM SUNDAR AGARWAL & CO. Vs U.O.I.

Bench: ANAND,A.S. (J)
Case number: C.A. No.-001536-001536 / 1996
Diary number: 84534 / 1992
Advocates: Vs SUSHMA SURI

NATIONAL HUMAN RIGHTS COMMISSION Vs STATE OF ARUNACHAL PRADESH

Bench: AHMADI A.M. (CJ)
Case number: W.P.(C) No.-000720-000720 / 1995
Diary number: 16644 / 1995
Advocates: Vs SANJAY PARIKH