Showing 29011 - 29025 of 41947 judgements
14 December 1995
Supreme Court
3 pages
BALKRISHNA PANDEY Vs STATE OF BIHAR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2927 of 1979

14 December 1995
Supreme Court
4 pages
RAJ KUMAR & ANR. Vs OFFICIAL RECEIVER OF THE ESTATE OFM/S. CHIRANJI LAL RAM CHA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1985 of 1980

14 December 1995
Supreme Court
2 pages
STATE OF U.P. ETC. Vs MADHO KUMAR SWARUP & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1042 of 1977

13 December 1995
Supreme Court
0 pages
KALIDAS UMEDRAM Vs STATE OF GUJARAT

Case number: C.A. No.-000171-000171 / 1979
Diary number: 62353 / 1979
Advocates: A. S. BHASME Vs ANIP SACHTHEY

13 December 1995
Supreme Court
0 pages
UNION OF INDIA Vs SAROJ BALA

Case number: C.A. No.-012073-012073 / 1995
Diary number: 84506 / 1992
Advocates: P. PARMESWARAN Vs

13 December 1995
Supreme Court
0 pages
UNION OF INDIA Vs SAROJ BALA

Bench: K. RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-012073-012073 / 1995
Diary number: 84506 / 1992
Advocates: P. PARMESWARAN Vs

13 December 1995
Supreme Court
1 pages
KALYAN Vs GORAKH

Bench: RAMASWAMY,K.
Case number: C.A. No.-012055-012055 / 1995
Diary number: 89142 / 1993
Advocates: S. C. BIRLA Vs BHASKAR Y. KULKARNI

13 December 1995
Supreme Court
5 pages
N.G. SREEDHARAN AND ANR. Vs STATE OF KERALA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 263 of 1983

13 December 1995
Supreme Court
3 pages
VISHWANATH (DEAD) BY LR. Vs CHANDRA BHAN & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 157 of 1978

12 December 1995
Supreme Court
0 pages
STATE OF KERALA ETC, Vs VARKEY MATHEW AND QRS. ETC.

Case number: Appeal (civil) 2620 of 1989

12 December 1995
Supreme Court
4 pages
M/S.CHANDRAPUR MAGNET WIRES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, NAGPUR

Bench: SEN,S.C. (J)
Case number: C.A. No.-007275-007275 / 1995
Diary number: 12178 / 1995
Advocates: RAJESH KUMAR Vs

12 December 1995
Supreme Court
3 pages
MOHANLAL (DEAD) THR. LRS Vs MIRZA ABDUL GAFFAR BEG

Bench: RAMASWAMY,K.
Case number: C.A. No.-004485-004485 / 1986
Diary number: 68188 / 1986
Advocates: Vs B. S. BANTHIA

12 December 1995
Supreme Court
3 pages
UNION OF INDIA Vs GHANSHYAM DASS KEDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004579-004579 / 1995
Diary number: 89179 / 1993
Advocates: SUSHMA SURI Vs B. R. SABHARWAL

12 December 1995
Supreme Court
2 pages
U O I Vs MURUGAN TALKIES

Bench: RAMASWAMY,K.
Case number: C.A. No.-009407-009407 / 1995
Diary number: 8684 / 1995
Advocates: C. V. SUBBA RAO Vs K. V. MOHAN

12 December 1995
Supreme Court
14 pages
DMAI Vs

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-004645-004647 / 1993
Diary number: 200553 / 1993