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14 December 1995
Supreme Court 3 pages BALKRISHNA PANDEY Vs STATE OF BIHAR & ORS.
Bench: RAMASWAMY,K. |
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14 December 1995
Supreme Court 4 pages RAJ KUMAR & ANR. Vs OFFICIAL RECEIVER OF THE ESTATE OFM/S. CHIRANJI LAL RAM CHA
Bench: RAMASWAMY,K. |
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14 December 1995
Supreme Court 2 pages STATE OF U.P. ETC. Vs MADHO KUMAR SWARUP & ORS. ETC.
Bench: RAMASWAMY,K. |
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13 December 1995
Supreme Court 0 pages KALIDAS UMEDRAM Vs STATE OF GUJARAT
Case number: C.A. No.-000171-000171 / 1979 |
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13 December 1995
Supreme Court 0 pages UNION OF INDIA Vs SAROJ BALA
Case number: C.A. No.-012073-012073 / 1995 |
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13 December 1995
Supreme Court 0 pages UNION OF INDIA Vs SAROJ BALA
Bench: K. RAMASWAMY,B.L. HANSARIA |
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13 December 1995
Supreme Court 1 pages KALYAN Vs GORAKH
Bench: RAMASWAMY,K. |
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13 December 1995
Supreme Court 5 pages N.G. SREEDHARAN AND ANR. Vs STATE OF KERALA
Bench: MUKHERJEE M.K. (J) |
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13 December 1995
Supreme Court 3 pages VISHWANATH (DEAD) BY LR. Vs CHANDRA BHAN & ORS.
Bench: RAMASWAMY,K. |
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12 December 1995
Supreme Court 0 pages STATE OF KERALA ETC, Vs VARKEY MATHEW AND QRS. ETC.
Case number: Appeal (civil) 2620 of 1989 |
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12 December 1995
Supreme Court 4 pages M/S.CHANDRAPUR MAGNET WIRES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, NAGPUR
Bench: SEN,S.C. (J) |
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12 December 1995
Supreme Court 3 pages MOHANLAL (DEAD) THR. LRS Vs MIRZA ABDUL GAFFAR BEG
Bench: RAMASWAMY,K. |
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12 December 1995
Supreme Court 3 pages UNION OF INDIA Vs GHANSHYAM DASS KEDIA .
Bench: RAMASWAMY,K. |
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12 December 1995
Supreme Court 2 pages U O I Vs MURUGAN TALKIES
Bench: RAMASWAMY,K. |
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12 December 1995
Supreme Court 14 pages DMAI Vs
Bench: G.B. PATTANAIK (J) |