Showing 28906 - 28920 of 41947 judgements
16 January 1996
Supreme Court
5 pages
BHAGWAN DASS Vs STATE OF HARYANA

Bench: NANAVATI G.T. (J)
Case number: Appeal Criminal 378 of 1981

15 January 1996
Supreme Court
3 pages
NUTAN ARVIND Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-002546-002546 / 1996
Diary number: 5832 / 1995

15 January 1996
Supreme Court
2 pages
M.V.K.GUNDA RAO Vs REVENUE DIVISIONAL OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-002518-002521 / 1996
Diary number: 18335 / 1992

15 January 1996
Supreme Court
1 pages
THE STATE OF M.P. Vs HIRALAL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002414-002414 / 1996
Diary number: 69855 / 1988

15 January 1996
Supreme Court
1 pages
IMPROVEMENT TRUST, SANGRUR Vs GURJIT SINGH SANDH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002618-002618 / 1996
Diary number: 76045 / 1994
Advocates: Vs K. R. RAJASEKARAN PILLAI

15 January 1996
Supreme Court
2 pages
MEDICAL COUNCIL OF INDIA Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-002551-002551 / 1996
Diary number: 11432 / 1995
Advocates: Vs GP. CAPT. KARAN SINGH BHATI

12 January 1996
Supreme Court
4 pages
R.P.P.MALI Vs E.G.KULKARNI .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-001651-001652 / 1996
Diary number: 15217 / 1994
Advocates: Vs MANJULA GUPTA

12 January 1996
Supreme Court
28 pages
DR. K.R. LAKSHMANAN Vs STATE OF TAMIL NADU

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000665-000665 / 1986
Diary number: 60197 / 1986

12 January 1996
Supreme Court
10 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-001459-001459 / 1987
Diary number: 70622 / 1987

12 January 1996
Supreme Court
3 pages
BANK OF BARODA Vs R.M. PATWA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002476-002476 / 1996
Diary number: 10269 / 1995
Advocates: Vs VIVEK GAMBHIR

12 January 1996
Supreme Court
2 pages
RAJNIBAI @ MANNUBAI Vs KAMALA DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-002525-002525 / 1996
Diary number: 89242 / 1993
Advocates: Vs S. NARAIN & CO.

12 January 1996
Supreme Court
3 pages
SAM HIRING CO. Vs A.R.BHUJBAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-002503-002503 / 1996
Diary number: 76042 / 1994

12 January 1996
Supreme Court
3 pages
STATE OF HARYANA Vs O.P. GUPTA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002415-002415 / 1996
Diary number: 5055 / 1995
Advocates: Vs K. SHARDA DEVI

12 January 1996
Supreme Court
1 pages
R.C. CHAWLA Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002343-002343 / 1996
Diary number: 78417 / 1991

12 January 1996
Supreme Court
2 pages
SARAL KUMAR Vs STATE OF HARYANA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002122-002122 / 1996
Diary number: 5674 / 1995