THE AJMER CENTRAL COOPERATIVE BANK LTD. AJMER,THROUGH THE MANAGING Vs THE PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND COACT, AJMER AND ORS.

05 January 1996
Supreme Court
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THE AJMER CENTRAL COOPERATIVE BANK LTD. AJMER,THROUGH THE MANAGING Vs THE PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND COACT, AJMER AND ORS.

Case number: Appeal (civil) 3032 of 1990