Showing 28801 - 28815 of 41947 judgements
01 February 1996
Supreme Court
3 pages
BRIJ PAL Vs STATE (DELHI ADMINISTRTATION)

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000708-000708 / 1995
Diary number: 63015 / 1995

01 February 1996
Supreme Court
2 pages
SURAIN SINGH (DEAD) BY LRS. & ORS. Vs MEHENGA (DEAD) BY LRS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2195 of 1977

01 February 1996
Supreme Court
2 pages
P.K. KUTTY ANUJA RAJA & ANR. Vs STATE OF KERALA & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1998 of 1977

01 February 1996
Supreme Court
3 pages
VISHAKHAPATANAM DOCK LABOUR BOARD. Vs E. ATCHANNA & ORS.

01 February 1996
Supreme Court
2 pages
GRAM PANCHAYAT VILLAGE SUFIPIND Vs STATE OF PUNJAB THROUGH SECRETARY& ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1808 of 1975

31 January 1996
Supreme Court
7 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000356-000357 / 1986
Diary number: 69348 / 1986

31 January 1996
Supreme Court
7 pages
SURJIT SINGH Vs STATE OF PUNJAB

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002489-002489 / 1996
Diary number: 11900 / 1995
Advocates: Vs G. K. BANSAL

31 January 1996
Supreme Court
2 pages
U.P. JAL NIGAM Vs PRABHAT CHANDRA JAIN

Bench: PUNCHHI,M.M.
Case number: SLP(C) No.-016988-016988 / 1995
Diary number: 7982 / 1995
Advocates: Vs P. K. CHAKRAVARTY

31 January 1996
Supreme Court
9 pages
C.M.D., PUNJAB NATIONAL BANK Vs RAJENDRA NATH CHAWLA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002545-002545 / 1996
Diary number: 10768 / 1995

31 January 1996
Supreme Court
4 pages
U.P. JAL NIGAM & ORS. Vs NARINDER KUMAR AGARWAL

31 January 1996
Supreme Court
2 pages
MUSHTAQ AHMAD Vs MOHD. HABIBUR REHMAN FAIZI& ORS.

30 January 1996
Supreme Court
4 pages
SAVITA SAMVED Vs UNION OF INDIA

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002441-002441 / 1996
Diary number: 10357 / 1995

30 January 1996
Supreme Court
14 pages
C. MASILAMANI MUDALIAR Vs IDOL OF SRI SAMINATHASWAMI

Bench: RAMASWAMY,K.
Case number: C.A. No.-004125-004125 / 1996
Diary number: 84586 / 1992
Advocates: Vs A. V. RANGAM

30 January 1996
Supreme Court
5 pages
STATE OF HARYANA Vs CHANDRA MANI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004118-004119 / 1996
Diary number: 89334 / 1993
Advocates: Vs AMITA GUPTA

30 January 1996
Supreme Court
2 pages
RAM CHANDRA VERMA Vs JAGAT SINGH SINGHI

Bench: RAMASWAMY,K.
Case number: C.A. No.-003227-003227 / 1996
Diary number: 89305 / 1993