Judgements

STATE OF BIHAR Vs BIHAR CHAMBER OF COMMERCE

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002843-002851 / 1996
Diary number: 9537 / 1995

O. BHARATHAN Vs K. SUDHAKARAN AND ANOTHER

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 3332 of 1992

STATE OF U.P. Vs O.P. SHARMA

Bench: RAMASWAMY,K.
Case number: Appeal (crl.) 190 of 1988

M/S. MARIKAR MOTORS LIMITED Vs SALES TAX OFFICER AND ANR.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 1015 of 1977

SMT. FIRDOSH FATIMA (SINCE DEAD) ETC. Vs SMT. FIRDOSH BEGUM (DEAD) & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2194 of 1977

L. RAJAIAH Vs INSPECTOR GEN. OF REGN. & STAMPS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003349-003349 / 1996
Diary number: 130 / 1995
Advocates: Vs K. RAM KUMAR

STATE OF ORISSA Vs RAJAKISHORE DAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-003525-003525 / 1996
Diary number: 75591 / 1990

PITAMBAR HEMLAL BADGUJAR(DEAD)BY LRS&ORS Vs SUB-DIVL.OFFICER, DHULE

Bench: RAMASWAMY,K.
Case number: C.A. No.-003384-003384 / 1996
Diary number: 89312 / 1993

M.C. DHINGRA Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-003371-003371 / 1996
Diary number: 1502 / 1995

STATE OF BIHAR Vs CHHANGUR PRASAD SETH

Bench: RAMASWAMY,K.
Case number: C.A. No.-003364-003364 / 1996
Diary number: 5767 / 1995
Advocates: Vs AKHILESH KUMAR PANDEY

S. BALDEV SINGH MANN Vs S. GURCHARAN SINGH .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-004616-004616 / 1994
Diary number: 72098 / 1994
Advocates: NARESH BAKSHI Vs

THE COMMISSIONER OF INCOME-TAX,TAMIL NADU Vs CITY MILLS DISTRIBUTORS (P) LTD.

Bench: BHARUCHA S.P. (J)
Case number: Tax Reference Case 11 of 1992

R.S.R.T.C. & ANR. Vs LADULAL MALI

ST.MARY'S SCHOOL AND ORS.ETC. Vs CANTONMENT BOARD, MEERUT & ORS

DHARMA Vs NIRMAL SINGH & BITTU & ANR.

Bench: HANSARIA B.L. (J)
Case number: Appeal Criminal 1215 of 1995