Judgements

SRI SRI SRI LAKSHAMANA YATENDRULU& ORS. ETC. ETC. Vs STATE OF ANDHRA PRADESH & ANR.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 567 of 1987

NITASHA PAUL Vs MAHARASHI DAYANAND UNIVERSITY

Case number: C.A. No.-002310-002310 / 1996
Diary number: 6591 / 1995

STATE OF RAJASTHAN Vs RAM NARAIN .

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000189-000189 / 1996
Diary number: 64815 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

ANAMIKA BISHNOI Vs MANJU CHAUDHRY

Bench: SEN,S.C. (J)
Case number: C.A. No.-002321-002326 / 1996
Diary number: 4384 / 1995
Advocates: Vs CHANDER SHEKHAR ASHRI

PUNEET SARDANA Vs STATE OF HARYANA

Bench: SEN,S.C. (J)
Case number: C.A. No.-002319-002320 / 1996
Diary number: 5356 / 1995

BHAWANA NARULA Vs MANJU CHAUDHRY

Bench: SEN,S.C. (J)
Case number: C.A. No.-002312-002317 / 1996
Diary number: 4318 / 1995

VINEET KUMAR MATHUR Vs UNION OF INDIA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000327-000327 / 1990
Diary number: 76687 / 1990
Advocates: BY POST Vs PAREKH & CO.

HARBANS LAL Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 115 of 1959

JOGINDER SINGH & ANR. Vs SMT. JOGINDERO & ORS.

Bench: FAIZAN UDDIN (J)
Case number: Appeal Civil 2834 of 1982

SHRI BRIJ MOHAN SURI Vs THE DISTRICT JUDGE, KANPUR & ORS.

SUMEET MALIK AND OTHERS Vs MAHARISHI DAVANAND UNIVERSITYROHTAK AND OTHERS

MS. MONIKA BHASIN Vs MAHARISHI DAYA NAND UNIVERSITYAND OTHERS

MS. SINDU BANSAL,D/O SHRI S.S. BANSAL, AND OTHERS Vs MAHARSHI DAYANAND UNIVERSITYROHTAK AND OTHERS

HUSNA & ORS. Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 212 of 1986

UMA SHANKER (DEAD) & ORS. Vs SARABJEET (DEAD) BY LRS. & ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 2032 of 1979