Judgements

S. SWVIGARADOSS Vs ZONAL MANAGER, F.C.I.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-027571-027571 / 1995
Diary number: 62362 / 1995
Advocates: SHAKIL AHMED SYED Vs

BIHAR STATE ELECTRICITY BOARD, PATNA Vs M/S ALLIED REFRACTORIES PVT. LTD. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002940-002940 / 1996
Diary number: 69860 / 1988

STATE OF U.P. Vs BANKE SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-002936-002936 / 1996
Diary number: 75675 / 1990

STATE OF U.P Vs RAJENDRA SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-002921-002921 / 1996
Diary number: 18920 / 1994
Advocates: Vs AJAY K. AGRAWAL

INSPECTOR GENERAL OF POLICE Vs THAVASIAPPAN

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-002299-002299 / 1996
Diary number: 12909 / 1994
Advocates: Vs R. AYYAM PERUMAL

YADAVRAO P. PATHADE (DEAD) BY LRS. ETC. Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,S. SAGHIR AHMED,G.B. PATTANAIK

STATE OF H.P. Vs SURESH KUMAR VERMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-003492-003492 / 1996
Diary number: 76054 / 1994

STATE OF TAMIL NADU Vs S.SUBRAMANIAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-002864-002864 / 1996
Diary number: 89256 / 1993
Advocates: Vs A. V. RANGAM

S.B. INTL. LTD. Vs ASSTT. DIRECTOR GENERAL OF F.T.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002379-002379 / 1996
Diary number: 19159 / 1994
Advocates: Vs SUSHMA SURI

KARAN SINGH Vs BHAGWAN SINGH (DEAD) THROUGH LRS..

Bench: RAMASWAMY,K.
Case number: C.A. No.-002308-002308 / 1996
Diary number: 69039 / 1986
Advocates: Vs S. K. VERMA

STATE OF ORISSA Vs ARNAB KUMAR DUTTA

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-002338-002338 / 1996
Diary number: 1486 / 1995

STATE OF PUNJAB & ANR. Vs SWARAN SINGH

Bench: K.RAMASWAMY,G.T.NANAVATI

KIRLOSKAR BROTHERS LTD. Vs EMPLOYEES' STATE INSURANCE CORPN.

RAMJILAL & ORS. ETC. Vs GHISA RAM ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 4017 of 1983

G. VISWANATHAN Vs THE HON'BLE SPEAKER TAMIL NADULEGISLATIVE ASSEMBLY, MADRAS