Judgements

SESHAN Vs THE SPECIAL TAHSILDAR & LAND ACQ.OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-002938-002938 / 1996
Diary number: 89299 / 1993

VINEET NARAIN Vs UNION OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: W.P.(Crl.) No.-000340-000343 / 1993
Diary number: 199957 / 1993
Advocates: Vs P. PARMESWARAN

Vs

Bench: AGRAWAL,S.C. (J)
Case number: /
Diary number: 1 / 8198

NIRMALJIT SINGH & ORS. Vs HARNAM SINGH (DEAD) BY LRS.& ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 3186 of 1982

KARAM SINGH Vs STATE OF PUNJAB

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-000903-000903 / 1996
Diary number: 151 / 1996

KESAR SINGH Vs SADHU

Bench: RAMASWAMY,K.
Case number: C.A. No.-003191-003191 / 1996
Diary number: 84615 / 1992
Advocates: Vs NARESH BAKSHI

P.N. PURI Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-000955-000955 / 1996
Diary number: 236 / 1996

RAGHBIR SINGH Vs STATE OF HARYANA

Bench: BHARUCHA S.P. (J)
Case number: Crl.A. No.-000092-000092 / 1996
Diary number: 10709 / 1995
Advocates: S. K. DHINGRA Vs

SATISH KUMAR Vs JALANDHAR IMPROVEMENT TRUST

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-000807-000807 / 1996
Diary number: 171 / 1996

SRI NARAYAN BAL AND OTHERS Vs SRI SRIDHAR SUTAR AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 9570 of 1995

THE COMMISSIONER OF INCOME-TAX, CENTRAL-I, BOMBAY Vs MESSRS. EMPIRE ESTATE, BOMBAY

Bench: BHARUCHA S.P. (J)
Case number: Tax Reference Case 13 of 1983

MALKIAT SINGH Vs STATE OF PUNJAB & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal Criminal 238 of 1986

STATE OF HARYANA Vs PALA & ORS.

STATE OF PUNJAB Vs CONSTABLE SARWAN SINGH

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002309-002309 / 1996
Diary number: 7445 / 1994
Advocates: Vs K. K. MOHAN

STATE OF M.P. Vs S.S.AKOLKAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-003182-003182 / 1996
Diary number: 66353 / 1985