Judgements

Showing 28786 - 28800 of 41947 judgements
02 February 1996
Supreme Court
0 pages
V.P.SHRIVASTAVA Vs STATE OF MADHYA PRADESH .

Case number: C.A. No.-002769-002769 / 1996
Diary number: 16002 / 1992
02 February 1996
Supreme Court
10 pages
SABITRI DEI Vs SARAT CHANDRA ROUT .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-002620-002620 / 1996
Diary number: 89247 / 1993
Advocates: Vs J. S. WAD

02 February 1996
Supreme Court
21 pages
INDIAN ALUMINIUM CO Vs STATE OF KERALA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002770-002770 / 1996
Diary number: 4755 / 1995
Advocates: Vs T. G. NARAYANAN NAIR

02 February 1996
Supreme Court
5 pages
PUTTAHONNAMMA Vs C. GANGADHARA MURTHY .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003407-003407 / 1996
Diary number: 10503 / 1994
02 February 1996
Supreme Court
1 pages
MUNICIPAL COMMITTEE Vs REGIONAL COMMR.,E.S.I.

Bench: RAMASWAMY,K.
Case number: C.A. No.-003508-003508 / 1996
Diary number: 7217 / 1994
Advocates: Vs VIJAY K. MEHTA

02 February 1996
Supreme Court
2 pages
SURINDER KUMAR Vs ISHWAR DAYAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-003434-003434 / 1996
Diary number: 11084 / 1994
Advocates: Vs AMITA GUPTA

02 February 1996
Supreme Court
1 pages
STATE OF RAJASTHAN Vs SEVA RAM .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003427-003427 / 1996
Diary number: 6472 / 1994
Advocates: Vs ABHIJAT P. MEDH

02 February 1996
Supreme Court
5 pages
SUB-DIVSL.INSPECTOR OF POST,VAIKAM Vs THEYYAM JOSEPH

Bench: RAMASWAMY,K.
Case number: C.A. No.-003385-003386 / 1996
Diary number: 84570 / 1992
Advocates: Vs MALINI PODUVAL

02 February 1996
Supreme Court
8 pages
NITYANAND SHARMA Vs STATE OF BIHAR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002688-002688 / 1996
Diary number: 76046 / 1994
02 February 1996
Supreme Court
2 pages
STATE OF MAHARASHTRA Vs DIGAMBAR BHIMASHANKAR TANDALE .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003374-003376 / 1996
Diary number: 12742 / 1994
02 February 1996
Supreme Court
4 pages
SURENDRA KUMAR Vs PHOOLCHAND (DEAD) THROUGH LRS. & ANR.

Bench: G.B. PATTANAIK (J)
Case number: Appeal Civil 833 of 1987
02 February 1996
Supreme Court
3 pages
S.C. MANDAKKI ETC. Vs THE DIRECTOR OF HEALTH ANDFAMILY WELFARE SERVICE ETC.

Bench: K. RAMASWAMY,G.B. PATTANAIK
02 February 1996
Supreme Court
2 pages
PUNJAB STATE ELECTRICITY BOARDPATIALA & ANR. Vs SAWINDER SINGH

02 February 1996
Supreme Court
7 pages
GURSHARAN SINGH & ORS. ETC. ETC. Vs NEW DELHI MUNICIPAL COMMITTEE & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 7499 of 1983
01 February 1996
Supreme Court
6 pages
GENERAL MANAGER,TELEPHONES Vs V.G.DESAI

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002570-002570 / 1996
Diary number: 4348 / 1994