Showing 28756 - 28770 of 41947 judgements
08 February 1996
Supreme Court
5 pages
KULDEEP SINGH Vs STATE OF HARYANA

Bench: KIRPAL B.N. (J)
Case number: Appeal Criminal 238 of 1985

08 February 1996
Supreme Court
7 pages
SENJEEVANAGAR MEDICAL & HEALTHEMPLOYEES CO-OPERATIVE HOUSIN Vs MOHD. ABDUL WAHAB & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5812 of 1983

08 February 1996
Supreme Court
2 pages
SMT. GURNAM KAUR & ANR. Vs PURAN SINGH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1542 of 1975

07 February 1996
Supreme Court
2 pages
M. GOPALA KRISHNA Vs SPL.DY.COLLECTOR, LAND ACQ., HYDERABAD

Bench: RAMASWAMY,K.
Case number: C.A. No.-003350-003351 / 1996
Diary number: 89310 / 1993
Advocates: Vs GUNTUR PRABHAKAR

07 February 1996
Supreme Court
1 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-002274-002278 / 1977
Diary number: 61539 / 1977

07 February 1996
Supreme Court
3 pages
P.S. SAWHNEY Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-001525-001525 / 1994
Diary number: 88776 / 1993
Advocates: PETITIONER-IN-PERSON Vs RANI CHHABRA

07 February 1996
Supreme Court
3 pages
BOMBAY ENVIRON. ACTION GROUP Vs MUN. CORPN. OF PUNE

Bench: RAMASWAMY,K.
Case number: C.A. No.-003450-003450 / 1996
Diary number: 1153 / 1996
Advocates: Vs K. J. JOHN

07 February 1996
Supreme Court
5 pages
S. NOORDEEN Vs S. THIRU VENKITA REDDIAR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 779 of 1978

07 February 1996
Supreme Court
3 pages
OSMAN UMAR Vs MALAL ALIBHAI NATHU & ORS.

07 February 1996
Supreme Court
1 pages
KOODALMANICKAM IN DEVASWOM MANAGING,COMMITTEE Vs THACHUDAYA KAIMAL @ MANICKANKERALAN (DEAD) BY LRS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1057 of 1978

07 February 1996
Supreme Court
2 pages
COLLECTOR OF CUSTOMS &CENTRAL EXCISE & ORS. Vs M/S. LETHRAJ JESSUMAL& SONS & ANR.

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 1128 of 1982

06 February 1996
Supreme Court
20 pages
SHRI DHARAMVIR Vs SHRI AMAR SINGH .

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-002886-002886 / 1989
Diary number: 70220 / 1989
Advocates: BHAL SINGH MALIK Vs RAVINDRA BANA

06 February 1996
Supreme Court
7 pages
K.P.O. MOIDEEENKUTTY HAJEE Vs PAPPU MANJOORAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-003651-003651 / 1996
Diary number: 78423 / 1991
Advocates: Vs T. G. NARAYANAN NAIR

06 February 1996
Supreme Court
2 pages
INDERMANI KIRTIPAL Vs

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-021870-021870 / 1993
Diary number: 78312 / 1993
Advocates: DINESH KUMAR GARG Vs

06 February 1996
Supreme Court
7 pages
LT. COL. SAWAI BHAWANI SINGH Vs STATE OF RAJASTHAN .

Bench: MADAN MOHAN PUNCHHI,K. RAMASWAMY
Case number: C.A. No.-001475-001484 / 1980
Diary number: 63050 / 1980
Advocates: Vs B. D. SHARMA